ITAT Bangalore Bench
18,441 judgments
KARNATAKA VIDYUTSHAKTI MANDALI NAUKARARA SAHAKARA SANGHA NIYAMITHA,BHADRAVATHI vs INCOME TAX OFFICE, WARD-1 & TPS, SHIMOGA
SHRI DIPAK P. RIPOTE (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
BALAKUMARAN BALACHANDRAN ,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(2), BANGALORE
Dr. DIPAK P. RIPOTE (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
JINNAGARA ERAIAH LAKSHMIDEVI ,BENGALURU vs ITO WARD 5(1)(1), BENGALURU
Dr. DIPAK P. RIPOTE (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
KUSHAL KRISHNA GOWDA,BENGALURU vs INCOME TAX OFFICER, WARD-3(2)(1), BANGALORE
Dr. DIPAK P. RIPOTE (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
BHAGYA MAHANTESH KHODANPUR ,HUBBALLI vs INCOME TAX OFFICER, WARD-2(1), HUBBALLI
Dr. DIPAK P. RIPOTE (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
KARNATAKA SOCIAL ASSOCIATION FOR MASS ADVANCEMENT AND TRAINING,HUBBALLI vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
Dr. DIPAK P. RIPOTE (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
KARNATAKA SOCIAL ASSOCIATION FOR MASS ADVANCEMENT AND TRAINING ,HUBBALLI vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
Dr. DIPAK P. RIPOTE (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
KRISHNAMURTHY RANGAPPA,BANGALORE vs INCOME TAX OFFICER, WARD-4(1)(1), BANGALORE
Dr. DIPAK P. RIPOTE (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
UNITED ,DAVANGERE vs INCOME TAX OFFICER, WARD-1, DAVANGERE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
TUFFWUD INDIA PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE-7(1)(1), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI SOUNDARARAJAN K (Judicial Member)
TYCO FIRE AND SECURITY INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION, CIRCLE 2(2), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
RAMESHA DODDAPPA,DAVANGERE vs INCOME TAX OFFICER, WARD-1, DAVANGERE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SOWPARNIKA RETAIL PRIVATE LIMITED ,BANGALORE vs PR. COMMISSIONER OF INCOME TAX, BANGALORE -1, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BANGALORE LAKSHMIKANTH VENKATESH MURTHY,RAJAJINAGAR BENGALURU vs INCOME TAX OFFICER, WARD 2(2)(2), BANGALORE, BANGALORE
Dr. DIPAK P. RIPOTE (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
ABHYUDAYA SWWA FOUNDATION,BENGALURU vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BANGALORE
DR. DIPAK P. RIPOTE (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
ABHYUDAYA SEWA FOUNDATION ,BANGALORE vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BANGALORE
DR. DIPAK P. RIPOTE (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
PRAVEENA SINGH ,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
PRAVEENA SINGH ,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SHREE DURGA PARAMESHWARI EDUCATIONAL TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
VIJAYA CREDIT CO OPERATIVE SOCIETY LIMITED ,DAKSHINA KANNADA vs INCOME TAX OFFICER, WARD-1 , PUTTUR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
