ITAT Bangalore Bench
18,441 judgments
SHRI. GANESH AGENCIES ,BIDAR vs INCOME TAX OFFICER, WARD-1, BIDAR
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
INCOME TAX OFFICER, WARD-1, BIDAR, BIDAR vs SHRI GANESH AGENCIES, BIDAR
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
MYCON CONSTRUCTION LIMITED ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
CANARA BANK,BENGALURU vs DEPUTY COMMISSIONER, BENGALURU
SHRI PRASHANT MAHARISHI, VICE – PRESIDENT\nAND\nSHRI PRAKASH CHAND YADAV, JUDICIAL MEMBER\nITA No. 499/Bang/2025\nAssessment Year : 2016-17\nM/s. Canara Bank,\nFM Wing, Head Office,\n112, J C Road,\nBengaluru – 560 002.\nPAN: AAACC6106G\nAPPELLANT\nThe Deputy\nCommissioner of\nIncome Tax,\nCircle - 2(2)(1),\nVs. Bengaluru.\nRESPONDENT\nAssessee by\n: Shri S. Ananthan, CA\nRevenue by\n: Shri Shivanand Kalakeri,\nCIT-DR\nDate of Hearing\n: 24-06-2025\nDate of Pronouncement\n: 25-08-2025\nORDE
SHRI SADGURU NIRUPADESHWARA NITYA DASOHA CHARITABLE TRUST ANKALIMATH,MUDGAL, LINGASURU TQ RAICHUR DIST vs THE INCOME TAX OFFICER, EXEMPTION, EXEMPTION WARD-1,KALBURGI, KALBURGI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
RUTH FOUNDATION CHARITABLE TRUST,BANGALORE vs CIT(EXEMPTIONS), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
RUTH FOUNDATION CHARITABLE TRUST,BANGALORE vs CIT (EXEMPTIONS), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHRI SADGURU NIRUPADESHWARA NITYA DASOHA CHARITABLE TRUST ANKALIMATH,MAKAPUR, LINGASURU TQ AND RAICHUR DIST vs THE INCOME TAX OFFICER,EXEMPTION, EXEMPTION WARD-1,KALBURGI, KALBURGI,
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MARIS SPINNERS LIMITED., ,BENGALURU vs DCIT, CIRCLE-4(1)(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
SRI. KRISHNA SPINNING AND WEAVING MILLS PRIVATE LIMITED ,BANGALORE vs DCIT, CIRCLE-6(1)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
VISHNU VARDHANA RAM YARA,MACHILIPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
NANJAPPA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SENTHIL KUMAR GOPAL,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(3), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAY DUBEY (Judicial Member)
SENTHIL KUMAR GOPAL,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(3), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAY DUBEY (Judicial Member)
SHANTHI VIOLET RODRIGUES,BENGALURU vs INCOME TAX OFFICER, WARD-4(2)(1), BANGALORE
Dr. DIPAK P. RIPOTE (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
KMV PROJECTS LIMITED,HYDERABAD vs DCIT-CC-1(3), HYDERABAD
SHRI DIPAK P. RIPOTE (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
KMV PROJECTS LIMITED,HYDERABAD vs DCIT-CC-1(3), HYDERABAD
SHRI DIPAK P. RIPOTE (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
KMV PROJECTS LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(4), BENGALURU
SHRI DIPAK P. RIPOTE (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
JNANA JYOTHI REHABILITATION SOCIETY FOR DISABLED,HUBBALI vs INCOME TAX OFFICER, WARD-1, HUBBALLI
Dr. DIPAK P. RIPOTE (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
KARNATAKA VIDYUTSHAKTI MANDALI NAUKARARA SAHAKARA SANGHA NIYAMITHA ,BHADRAVATHI vs INCOME TAX OFFICER, WARD-1 & TPS , SHIMOGA
SHRI DIPAK P. RIPOTE (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
