ITAT Bangalore Bench
18,441 judgments
JAIRAM KETHAMARANAHALLI RAMACHANDRA ,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(2), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
NITESH KEKRE,BANGALORE vs DCIT, CIRCLE-3(3)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHRI. BALAJI VIVIDODEESHAGALA SOUHARDA SAHAKARI SANGHA NIYAMITA,HAVERI vs INCOME TAX OFFICER, WARD-1, HAVERI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
JALAPPA PARVATHI DEVI,BANGALORE vs ITO, WARD 6(3)(4), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ALA SAMUDRA MEENUGARARA PRATHAMIKA SEVA SAHAKARI SANGHA N MALPE,UDUPI vs INCOME TAX OFFICER, WARD-1 & TPS, UDUPI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHASHIKALAPRAKASH,BENGALURU vs INCOME TAX OFFICER, WARD - 6(2)(5), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
K T G EDUCATIONAL TRUST,BENGALURU vs INCOME TAX OFFICER (EXEMPTIONS) WARD-1, BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SRI. SHIVAYOGI PATHTHINA SAHAKARA SANGHA NIYAMITHA,TUMAKURU vs INCOME TAX OFFICER, WARD-1, TIPTUR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SAROJAMMA,RAMANAGAR vs INCOME TAX OFFICER, WARD-1, , RAMANAGAR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
NARAYANA HRUDAYALAYA LIMITED ,BENGALURU vs ACIT, CIRCLE-2(3)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
VINAYAKA MURTHY,BANGALORE vs ITO, WARD 3(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
VISHWAS CONCRETE PVT LTD,BANGALORE vs ACIT, CENTRAL CIRCLE-1, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
VISHWAS CONCRETE PVT LTD,BENGALURU vs ACIT, CENTRAL CIRCLE-1, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
MUNISWAMY RAJU,CHAMARAJANAGAR vs ACIT, CIRCLE-1(1) & TPS, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
TANISUJAN INFRA PRIVATE LIMITED ,MYSURU vs ACIT, CIRCLE-1(1) & TPS, MYSURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
PRIMARY CO-OP AGRICULTURE RURAL DEVELOPMENT BACK LIMITED ,HOSADURGA vs INCOME TAX OFFICER, WARD-1, CHITRADURGA
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
PUBLIC EDUCATION SOCIETY,BANGALORE vs INCOME TAX OFFICER, EXEMPTIONS WARD 2, BANGALORE, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
G MALLIKARJUNAPPA HALAMMA TRUST,BENGALURU vs THE INCOME TAX OFFICER, EXEMPTION, EXEMPTION WARD-1, UNITY BUILDING, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
SAVALIGAYYA BASAYYA GADDAGIMATH,DHARWAD vs ITO, WARD 1(1), HUBLI, HUBLI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
