ITAT Bangalore Bench
18,441 judgments
SOUTHERN ALPHA SPORTS ACADEMY FOUNDATION,BANGALORE vs CIT (EXEMPTIONS) BANGALORE, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MANGILAL,MYSORE vs INCOME-TAX OFFICER, WARD-2(4), MYSORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SETTYHALLI VENKATARAMAPPA VENKATESHAPPA,KOLAR vs INCOME TAX OFFICER, WARD-1, KOLAR
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
THE COSMOS CO-OP BANK LTD SUCCESSOR IN THE INTEREST OF THE NATIONAL CO-OP BANK LTD,PUNE vs DC/ACIT CIRCLE-5(1)(1), BLR, BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SHRINIVAS,RAICHUR vs INCOME TAX OFFICER, WARD-1, RAICHUR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
RAVI DORESWAMI ,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
UNITERN ADVISORS PRIVATE LIMITED ,BANGALORE vs DCIT, CIRCLE-7(1)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MICHEAL GOWDA LAZAR ,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(4) , BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
YASHODHARA HEIGHTS, ,KALABURGI vs INCOME TAX OFFICER, WARD-& TPS , GULBARGA
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SURESH BABU CHALORAKANDY ,BENGALURU vs INCOME TAX OFFICER, WARD-5(3)(6), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
UNIVERSITY OF AGRICULTURAL EMPLOYEES HOUSE BUILDING CO-OP SOCIETY LIMITED,BANGALORE, KARNATAKA vs ITO WARD 6(3)(1), BANGALORE/ KAR-W-(224)(93), BMTC BUILDING, KORAMANGALA
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
UNIVERSITY OF AGRICULTURAL EMPLOYEES HOUSE BUILDING CO-OP SOCIETY LIMITED,BANGALORE, KARNATAKA vs ITO WARD 6(3)(1), BANGALORE/ KAR-W-(224)(93), BMTC BUILDING, KORAMANGALA, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
VETCHA NAGESHBABU,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SYNDICATE RYTHARA SEVA SAHAKARA SANGHA NIYAMITHA,BANGALORE vs DCIT, CIRCLE-4(3)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SYNDICATE RYTHARA SEVA SAHAKARA SANGHA NIYAMITHA,BANGALORE vs DCIT, CIRCLE-4(3)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI. JAYACHAMARAJA CREDIT CO-OPERATIVE SOCIETY LIMITED ,BANGALORE vs PR. CIT, BENGALURU-1, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
KRISHNA DALAL,BENGALURU vs INCOME TAX OFFICER, WARD-4(2)(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BHAGAVAT-SIKSHA AND GO-SEVA TRUST,BENGALURU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KOUNTHEYA HOTELS PRIVATE LIMITED ,CHIKKAMAGALORE vs INCOME TAX OFFICER, WARD-1 , CHIKMAGALUR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
VARJRAIAH KEMPARAJU,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(8), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
