ITAT Bangalore Bench

PRATHAMIKA KRISHI PATTINA SAHAKARA SANGAHA LTD.,,HASSAN vs INCOME TAX OFFICER, WARD-2,, HASSAN

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

STORI FASHIONS PRIVATE LIMITED,BENGALURU vs DCIT CIRCLE - 6(1)(2) BENGALURU, INCOME TAX OFFICE KORAMANGALA BENGALURU

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

RAMASUBRAMANIAN SABAPATHY,BENGALURU vs ACIT/DCIT, CIRCLE 3(3)(1), BENGALURU

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

EBIX TRAVELS PVT. LTD.,NEW DELHI vs DCIT,CIRCLE 2(2)(1), BANGALORE, BANGALORE

YOGA VISMAYA TRUST ,SHIMOGA vs CIT, EXEMPTIONS, , BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

MOHAMMED ABDUL NAJEEB,GULBARGA, KARNATAKA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELLARY

MR. FIROZ AHAMMAD MUJAWAR,BANGALORE vs INCOME TAX OFFICER, WARD- 3(3)(4), BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

SANJAY EDUCATIONAL CULTURAL AND CHARITABLE TRUST ,KUVEMPUNAGAR vs INCOME TAX OFFICER,EXEMPTION WARD , MYSORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

VAZHOOR SUDARSANAN THAMPI,THRISSUR vs INCOME TAX OFFICER, (INTERNATIONAL TAXATION), WARD-2(1), BENGALURU

SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K (Judicial Member)

HINA KAUSER,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(5), BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

SHREE CHANDRALA EDUCATIONAL AND CHARITABLE PUBLIC TRUST,GULBARGA vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

HANUMANTHAPPA GOVINDAPPA,BANGALORE vs ITO, WARD 3(3)(1), BANGALORE, BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

KRISHNAMURTHY L/R BY SMT. NAGARATHNAMMA,BANGALORE vs DCIT,CIRCLE-2(1), BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

NAGAMMA,RAICHUR vs INCOME TAX OFFICE-WARD 1, RAICHUR

VENKATA SATYANARAYANA REDDY KOVVURY,GANGAVATHI vs INCOME TAX OFFICER, WARD-1, KOPPAL

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

REDDIVARI SUBBA REDDY(HUF),BELLARY vs INCOME TAX OFFICER, WARD-2, BELLAY

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

PATANJALI HOSPITALS PVT LTD., ,CHITRADURGA vs ACIT, CIRCLE-1, DAVANGERE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

GANGADHARA LINGAIAH,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(6), BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

YELLAPRAGADA SRINIVASA SANKARA NARAYANA,BANGALORE vs ACIT, INTERNATIONAL CIRCLE 1(2), BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

SOUTHERN ALPHA SPORTS ACADEMY FOUNDATION,BANGELORE vs CIT(EXEMPTONS) BANGALORE, BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)