ITAT Bangalore Bench

K C RAJU MULTI SPECIALITY HOSPITAL,BANGALORE vs DCIT, CENTRAL CIRCLE-2(4), BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

K C RAJU MULTI SPECIALITY HOSPITAL,BANGALORE vs DCIT, CENTRAL CIRCLE-2(4), BANGALORE

K C RAJU MULTI SPECIALITY HOSPITAL,BANGALORE vs DCIT, CENTRAL CIRCLE-2(4), BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

K C RAJU MULTI SPECIALITY HOSPITAL ,BANGALORE vs DCIT, CENTRAL CIRCLE-2(4), BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

TAJ WELFARE TRUST ,BANGALORE vs INCOME TAX OFFICER(EXEMPTIONS), BANGALORE

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)

THE BHARATHI CO-OPERATIVE CREDIT SOCIETY,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(1), BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

REDSEER MANAGEMENT CONSULTING PRIVATE LIMITED,BENGALURU vs DCIT, CIRCLE-5(1)(1), BANGALORE

NAVANEETHA ENTERPRISES,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(2), BENGALURU

SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER\nAND\nSHRI SOUNDARARAJAN K., JUDICIAL MEMBER\n\nITA No. 661/Bang/2025\nAssessment Year : 2019-20\nM/s. Navaneetha Enterprises,\nNo. 38/1, Narayanappa Building,\nElectronics City Post,\nKonappana Agrahara,\nBengaluru – 560 100.\nPAN: AAJFN0086C\nAPPELLANT\nVs.\nThe Income\nTax Officer,\nWard – 2(2)(2),\nBengaluru.\nRESPONDENT\n\nAssessee by\n:\nShri Ravikiran, CA\nRevenue by\n:\nShri Subramanian .S, JCIT-DR\n\nDate of Hearing\n:\n06-06-2025\nDate of

H. SRINIVAS REDDY,BENGALURU vs ACIT, CENTRAL CIRCLE-1(2), BENGALURU

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

H. SRINIVAS REDDY,BENGALURU vs ACIT, CENTRAL CIRCLE-1(2), BENGALURU

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

H. SRINIVAS REDDY,BENGALURU vs ACIT, CENTRAL CIRCLE-1(2), BENGALURU

H. SRINIVAS REDDY,BENGALURU vs ACIT, CENTRAL CIRCLE-1(2), BENGALURU

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

H. SRINIVAS REDDY,BENGALURU vs ACIT, CENTRAL CIRCLE-1(2), BENGALURU

H. SRINIVAS REDDY,BENGALURU vs ACIT, CENTRAL CIRCLE-1(2), BENGALURU

H SRINIVAS REDDY,BENGALURU vs ACIT, CENTRAL CIRCLE-1(2), BENGALURU

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

ROTARY BANGALORE ORION GATEWAY TRUST,BENGALURU vs INCOME TAX OFFICER (EXEMPTIONS) WARD 3, BENGALURU

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

OKKALIGA GOWDA SEVA SANGHA KADABA,DAKSHINA KANNADA vs COMMISSIONER OF INCOME TAX,(EXEMPTIONS), BENGALURU

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

OKKALIGA GOWDA SEVA SANGHA KADABA,DAKSHINA KANNADA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

SEENAPPA CHANDRA SHEKAR, ,BENGALURU vs INCOME TAX OFFICER, WARD-4(2)(3), BENGALURU

SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)

SRI KALABHAIRAWESHWARA MULTI-PURPOSE CO-OP.SOCIETY LIMITED ,CHIKKAMAGALURU vs INCOME TAX OFFICER, WARD-1, CHIKKAMAGALURU

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)