ITAT Bangalore Bench
18,441 judgments
DCIT, CENTRAL CIRCLE-1(4), BENGALURU vs SRI DEVARAJ URS EDUCATIONAL TRUST FOR BACKWARD CLASSES, KOLAR
M/S. SRI DEVARAJ URS EDUCATIONAL TRUST ,KOLAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
JCIT, BANGALORE vs M/S HEWLETT PACKARD INDIA SALES P. LTD.,, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
HEWLETT PAKCARD INDIA SALES PRIVATE LIMITED,BANGALORE vs JCIT, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
HAMSAKALA SURESH RAO ,MANGALORE vs INCOME TAX OFFICER, WARD-1(3), MANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
GEETHA MAHADEV GOWDA,BENGALURU vs INCOME TAX OFFICER, WARD-2(1)(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHANTHA ALIAS SHANTHAMMA,BANGALORE vs DCIT, CENTRAL CIRCLE-2(4), BANGALORE
K N DILEEP,BANGALORE vs INCOME TAX OFFICER, WARD-1, RAMNAGAR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
RAZAQ LIYAKHATH ALI,CHANNAGIRI vs ITO-WARD-2(1) DAVANAGERE , DAVANAGERE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
RAGHAVENDRA KUMAR KOPALLE,HYDERABAD vs INCOME TAX OFFICER, WARD 5(3)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
RAGHAVENDRA KUMAR KOPALLE,HYDERABAD vs INCOME TAX OFFICER, WARD-5(3)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S. HYDRO BS INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
DCIT, C-1(1)(1), BENGALURU vs M/S. BANGALORE INTERNATIONAL AIRPORT LIMITED, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ACHARYA SRI TULSI MAHAPRAGYA SEVA KENDRA CHARITABLE TRUST ,BANGALORE vs CIT(EXEMPTIONS), BANGALORE
UMBRELLA FOUNDATION ,BANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
NADUR SIDDAGANAGAIAH CHANDRAKANTH,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(3), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
SOUTH KANARA AGRICULTURISTS CO-OPERATIVE MARKETING SOCIETY LTD., ,MANGALURU vs ACIT,CIRCLE-1(1), MANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
NASIMA FAROOK SUNDKA NASIMA YUSUF SIWANI ,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(3), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
MARKULI RAMACHANDRA VANI ,HASSAN vs INCOME TAX OFFICER, WARD-1 & TPS , HASSAN
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
STAR CERAMICS ,CHITRADURGA vs INCOME TAX OFFICER, WARD-1, CHITRADURGA
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
