ITAT Bangalore Bench
18,441 judgments
UTRANS,HUBBALI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1) , HUBBALI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
UTRANS,HUBBALI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HUBBALI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
UTRANS,HUBBALI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HUBLI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
DUSTVEN PRIVATE LIMITED ,BENGALURU vs DCIT, CIRCLE-2(1)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SRI SRI SRI PARANJYOTHI YOGI VEMANNA ASHRAMA TRUST ,NORTH BANGALORE KALYANANAGAR S.O BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS) BANGALORE, UNITY BUILDING ANNEXE, MISSION ROAD, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
QUINTILES INC.,MUMBAI vs DCIT (IT) CIR 3(3)(1), MUMBAI
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
QUINTILES INC.,MUMBAI vs DCIT (INTL. TAX) RANGE 3(3)(1), MUMBAI
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
KHAJA HUSSAIN,DEODURGA DISTRICT, RAICHUR vs INCOME TAX OFFICER, WARD - 1, RAICHUR, RAICHUR, KARNATAKA
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SRI.MOOKAMBIKA TEMPLE ,UDUPI vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
SRI SRI AVANI SRINGERI JAGADGURU SHANKARACHARYA MAHASAMSTHANAM,BENGALURU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
HOTEL MALABAR REGENCY,DAKSHINA KANNADA vs ACIT, CENTRAL CIRCLE-2, MANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SIR M V ENGINEERS HOUSING CO OPERATIVE SOCIETY LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-6(3)(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1(4), BENGALURU, BENGALURU vs SRI DEVARAJ URS EDUCATIONAL TRUST FOR BACKWARD CLASSES (REGD), KOLAR
LOWES SERVICES INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1),, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
GAUGE 16 KITCHEN EQUIPMENTS,BANGALORE vs INCOME TAX OFFICER WARD 5(2)(4), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
