ITAT Bangalore Bench
18,441 judgments
ACIT, CENTRAL CIRCLE 1(1), BENGALURU, BENGALURU vs SUNIL SURESH, BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
3M INDIA LIMITED,BANGALORE vs DCIT, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
ROHITH PINTO,MANGALORE vs DCIT CIRCLE 1(1)&TPS, MANGALORE, MANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SRI DEVRAJ URS VIDYA SAMSTHE ,CHITRADURGA vs INCOME TAX OFFICER, WARD-1, CHITRADURGA
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DR. MAHESH C NALWAD,HUBBALLI vs ACIT, CIRCLE-2(1), HUBBALLI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
JSW INDUSTRIAL GASES LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(3)(1), BENGALURU, BENGALURU
SALIGRAMA RAJENDRA PRASAD RASHMI,MYSORE vs INCOME TAX OFFICER, WARD-5(3)(5), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
NETRADYNE TECHNOLOGY INDIA PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-5(1)(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
SRI BHUVANESHWARI VIVIDODDHESHA SOUHARDA SAHAKARI SANGHA NIYAMITHA ,GANGAVATHI vs INCOME TAX OFFICER, WARD-1 , KOPPAL
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
FAMILY PHYSICIANS ASSOCIATION ,BANGALORE vs INCOME TAX OFFICER, (EXEMPTION), WARD, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
NITHYANANDA TALANKI KRISHNAMURTHY(HUF),BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(5), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
RAYMOND VISHAL,BANGALORE vs INCOME TAX OFFICE, WARD-1(2)(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
RAJIV VENKATPATHI GOWDA,BENGALURU vs DCIT, CENTRAL CIRCLE-2(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MR. RAVINDRANATH SHETTY,MANGALURU vs INCOME TAX OFFICER, WARD-2(4), MANGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
UTRANS,HUBBALI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HUBLI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
UTRANS,HUBBALI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HUBBALI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
UTRANS,HUBBALI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HUBLI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
UTRANS,HUBBALI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HUBLI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
UTRANS,HUBBALI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HUBBALI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
UTRANS,HUBBALI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HUBBALI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
