ITAT Bangalore Bench

SRI. APPANNA DEVARAO SIRDESHPANDE ,BENGALURU vs ACIT, CIRCLE-2(1)(1), BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

GONEMMANAVARA NARAPPA, ,DAVANAGERE vs INCOME TAX OFFICER, WARD-3, DAVANAGERE

SETTIKERE SHANKARAPPA MURUGESHAIH ,TUMKUR vs INCOME TAX OFFICER, WARD-1, TUMAKURU

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

VIKRAM JAIN,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(2)(1), BANGALORE

SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)

IRIEN VEIGAS,MANGALURU vs INCOME TAX OFFICER, WARD - 2(1), MANGALURU

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

SHA PRATAPCHAND PUKHARAJ AND COMPANY ,VIJAYAPUR vs INCOME TAX OFFICER, WARD-1 & TPS, , BIJAPUR

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

VANIGOTA SUGAR TRADING COMPANY ,VIJAPUR vs INCOME TAX OFFICER, WARD-1 & TPS , BIJAPUR

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

ANDANTE FOODS LLP,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)

VENKATA NAGESH BABU BALIVADA,BANGALORE vs ITO INTL TAXN, WARD 1(1), BENGALURU

GOODRICH AEROSPACE SERVICES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU

KIA CORPORATION,ANDHRA PRADESH vs ACIT,INTERNATIONAL TAXATION-1(2), BANGALORE

NANJUNDAIAH CHANDRAIAH,BENGALURU vs INCOME TAX OFFICER, WARD-3(3)(1), BENGALURU, BENGALURU

01.04.2025 related to the Assessment Year 2015-16. It is thus prayed by the learned AR that the notice issued in the instant case for Assessment Year 2015-16 under Section 148 of the Act dated 30.06.2021 deserves to be dropped and consequently reassessment Order be quashed.

MYSORE RACE CLUB LIMITED,MYSORE vs ACIT, CIRCLE-2(1), MYSORE

SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)

MYSORE RACE CLUB LIMITED ,MYSORE vs ACIT, CIRCLE-2, , MYSORE

SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)

DHRITIMAN ROY,BANGALORE vs INCOME TAX OFFICER, WARD-4(2)(1), BENGALURU

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

SRI. GURURAJA TRADERS ,BANGALORE vs INCOME TAX OFFICER, WARD-3(2)(1), BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

ARUN KUMAR NATRARAJAN ,BENGALURU vs INCOME TAX OFFICER, WARD-5(3)(3), BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

MEENA J PATEL,MYSORE vs INCOME TAX OFFICER, WARD-2(4), MYSURU

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

MUNIYAPPA MUNIRAJU ,BENGALURU vs PR. COMMISSIONER OF INCOME TAX, BENGALURU-2, BENGALURU

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

RAMASUBRAMANIAN SABAPATHY,BENGALURU vs DCIT CIRCLE 3(3)(1), BENGALURU

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)