ITAT Bangalore Bench
18,441 judgments
PRAKASH NAYAK,BENGALURU vs INCOME TAX OFFICER WARD 5(3)(3), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
RAJESH VENKATESH HELAVAR,BENGALURU, KARNATAKA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SREE VISHWABHARATHI CHARITABLE TRUST,BENGALURU vs ITO WARD 3(2)(1), BENGLAURU, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MOHAMMED FAROOQ,HASSAN vs INCOME TAX OFFICER, WARD-2, HASSAN
NAMDHARI SEEDS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
YEDAMANGALA VYAVASAYA SEVA SAHAKARI BANK NIYAMITHA,YEDAMANGALA, SULLIA vs INCOME TAX OFFICER WARD 1 PUTTUR, PUTTUR, DAKSHINA KANNADA
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SASALU NAGARAJU SATHEESH,BANGALORE vs INCOME TAX OFFICER, WARD-3(2)(3), BANGALORE
SHOBHA SUNDAR BABU ,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SULLIA PRIMARY CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT BANK,SULLIA vs INCOME TAX OFFICER, WARD-1, PUTTUR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SULLIA PRIMARY CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT BANK ,SULLIA vs INCOME TAX OFFICER, WARD-1, PUTTUR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHRI. BILURU GURUBASAVA SAHAKARI PATTINA SANGH NIYAMIT,BAGALKOT vs INCOME TAX OFFICER, WARD-1, BAGALKOT
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHRI BILURU GURUBASAVA SAHAKARI PATTINA SANGH NIYAMIT,BAGALKOT vs INCOME TAX OFFICER, WARD-1, BAGALKOT
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SOWMYA BELLUR KUMARASWAMY ,BANGLAORE vs ITO,INTL. TAXATION WARD -1(2), BENGALURU
HAMZA WELFARE TRUST ,BANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
VENKATARAMAIAH KUMAR KIRAN,BANGALORE vs INCOME TAX OFFICER, WARD 3(2)(2), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
RAMAIAH PUSHPAVATHI ,BENGALURU vs DCIT, CIRCLE-4(3)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MUTHYALA SURYABABU,BENGALURU vs PR. COMMISSIONER OF INCOME TAX, BANGALORE-1, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHRI. BHADRESHWAR EDUCATION AND SOCIAL WELFARE TRUST,BIJAPUR vs INCOME TAX OFFICER, WARD-1 EXEMPTION , GULBARGA
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
RAMACHANDRA M BHOSALE ,BIJAPUR vs INCOME TAX OFFICER WARD-2, VIJAYAPUR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BASAVANNEPPA GULEDAKERI,HAVERI vs INCOME TAX OFFICER, WARD-2, HAVERI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)