ITAT Bangalore Bench
18,441 judgments
MANURAJ,MANGALORE vs INCOME TAX OFFICER, WARD-1, MANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI VENUGOPALAKRISHNA CREDIT COOPERATIVE SOCIETY LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(4), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member)
MAHANTINAMATHA MANJUNATHA ,BELLARY vs INCOME TAX OFFICER, WARD-1 & TPS, HOSAPETE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MEERAN ABDUL ZAHID ,BELLARY vs DCIT, CIRCLE-1, BELLARY
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KAMMAGONDANAHALLI SRI MARUTHI SEVA SAMITHI,BENGALURU vs ITO(EXEMPTIONS) , BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
SHOBHA WELFARE SOCIETY ,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(5), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
PUBLIC HEALTH RESEARCH INSTITUTE OF INDIA(PHRII) TRUST ,MYSURU vs INCOME TAX OFFICER, EXEMPTION, WARD-1 , MYSURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MAHARAJA AGRASEN URBAN CO OP CREDIT SOCIETY LIMITED ,HUBBALLI vs INCOME TAX OFFICER, WARD-2(1), HUBBALLI
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
SHARADAMBA ENTERPRISES,HUBLI vs ACIT, CIRCLE-3(1), HUBBALLI
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
RAMACHANDRA NAVEEN,BANGALORE vs DCIT, CENTRAL CIRCLE-1(1), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
RAMACHANDRA NAVEEN,BANGALORE vs DCIT, CENTRAL CIRLCE-1(1), BENGLAURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
SRI RAMACHANDRA NAVEEN,BANGALORE vs DCIT, CENTRAL CIRCLE-1(1), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
SRI. RAMACHANDRA NAVEEN,BANGALORE vs DCIT, CENTRAL CIRLCE-1(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
SMT. SHARADA, LEGAL HEIR OF LATE SHRI. MUTTEGERE JAVAREGOWDA APPAJI.,SHIMOGA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1 (4)., QUEENS ROAD, BENGALURU.
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
KABELSCHLEPP INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME, CIRCLE-4(3)(1), BANGALORE
NTS TECHNOLOGY SERVICES PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
THE DAUGHRERS OF THE HEART OF MARY DIYA KIRAN COMMUNITY ,MANGALORE vs INCOME TAX OFFICER(EXEMPTIONS) WARD-1, MANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
MR. RAMESH KUMAR,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), MANGALURU
3M INDIA LTD. vs ACIT,
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K., JUDICIAL MEMBER IT(TP)A No. 1635/Bang/2013 Assessment Year : 2008-09 Vs. | APPELLANT | RESPONDENT | |---|---| | M/s.3M India Ltd., No. 48-51, Electronic City, Hosur Road, Bangalore – 561 229. PAN: AAACB5724H | The Assistant Commissioner of Income Tax, LTU, Bangalore. | | Assessee by | : | None | |---|---|---| | Revenue by | : | Shri Shashi Saklani, CIT-DR | | Date of Hearing | : | 16-09-2025 | | Date of Pronouncement | : |
ASHA KIRAN PACKAGING ,BANGALORE vs INCOME TAX OFFICER, WARD-6(3)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
