ITAT Bangalore Bench
18,441 judgments
K N GOPALA HEGGADE HUF,CHIKKMAGALUR vs INCOME TAX OFFICER, WARD-1, CHIKMAGALUR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHANKARA GURUKULAM,BENGALURU vs INCOME TAX OFFICER, EXEMPTIONS WARD-2, BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
SHANKARA GURUKULAM,BENGALURU vs INCOME TAX OFFICER EXEMPTIONS WARD-2, BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
SRI. BENAGANA BOREGOWDA L/R BY SRI. B SRIKANTAPPA ,MYSORE vs INCOME TAX OFFICER, WARD-4, MYSORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
UMESH BAHU,DAVANGERE vs INCOME TAX OFFICER, WARD-1, DAVANGERE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
KUNHI RAMAN,MANGALURU vs INCOME TAX OFFICER, WARD-1(1), MANGALURU
SHRI PRASHANT MAHARISHI (Vice President)
YELUVAHALLI VENKATESHAPPA LAKSHMAN,BANGARAPET vs INCOME TAX OFFICER, WARD-1, KOLAR
SHRI PRASHANT MAHARISHI (Vice President)
SUNIL SHIGLI,PRESENTLY IN UNITED KINGDOM vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President)
CRYPTOPY TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE-5(5)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
CRYPTOPY TECHNOLOGIES PRIVATE LIMITED ,BANGALORE vs DCIT, CIRCLE-5(5)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
MOHAN ROSHAN,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(5) , BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member)
N V BABU REDDY,BANGALORE vs DCIT, CENTRAL CIRCLE-2(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
N V BABU REDDY,BANGALORE vs DCIT, CENTRAL CIRCLE-2(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
N V BABU REDDY,BANGALORE vs DCIT, CENTRAL CIRCLE-2(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
N V BABU REDDY,BANGALORE vs DCIT, CENTRAL CIRCLE-2(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
N V BABU REDDY,BANGALORE vs DCIT, CENTRE CIRCLE-2(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MFT BUILDERS AND DEVELOPERS ,GULBARGA KARNATAKA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELLARY
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
MOHAMMED ABDUL NAJEEB,GULBARGA, KARNATAKA vs DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE, BELLARY, KARNATAKA
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
WELLNESS CHARITABLE TRUST,BENGALURU vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
