ITAT Bangalore Bench
18,441 judgments
PUTTARAJU HEMAVATHI ,BENGALURU vs INCOME TAX OFFICER, WARD-6(3)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
MAHESHWARAPPA MUNIRAMU,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, RANGE 2(2), BENGALURU, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
AVALAMURTHY SHIVA KUMAR,BENGALURU RURAL vs INCOME TAX OFFICER, WARD-2(1)(3), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
SURABHI DISTRIBUTORS ,BENGALURU vs ACIT, CIRCLE-6(2)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
THIMME GOWDA NIRIKSHA GOWDA,BANGALORE vs INCOME TAX OFFICER, WARD-3(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
SUN VALLEY FOOD & BEVERAFGES(P)LTD., ,BANGALORE vs ITO, WARD-6(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
ATTUR MUNEERAPPA KRISHNAPPA,ATTUR vs INCOME TAX OFFICER, WARD-6(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
NEENOPAL INTELLIGENT SOLUTIONS PRIVATE LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-5(1)(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
LATE SHRI MAHABIR PRASAD(LEGAL HEIR MS. PARUL KANSARIA),BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
LATE SHRI MAHABIR PRASAD(LEGAL HEIR MS. PARUL KANSARIA),BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(3) , BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
LATE SHRI MAHABIR PRASAD(LEGAL HEIR MS. PARUL KANSARIA),BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3) , BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
ACIT, CENTRAL CIRCLE-2(4), BANGALORE vs RAMCHANDRA NAVEEN, BANGALORE
ACIT, CENTRAL CIRCLE-2(4), BANGALORE vs RAMCHANDRA NAVEEN, BANGALORE
ACIT, CENTRAL CIRCLE-2(4), BANGALORE vs RAMCHANDRA NAVEEN, BANGALORE
DCIT, CENTRAL CIRCLE-1(3), BENGALURU vs LATE SHRI MAHABIR PRASAD (LEGAL HEIR MS. PARUL KANSARIA), BENGALURU
DCIT, CENTRAL CIRCLE-1(3), BAENGALURU vs LATE SHRI MAHABIR PRASAD(LEGAL HEIR MS. PARUL KANSARIA), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
PUVVADA VEERA KUMAR,BENGALURU vs INCOME TAX OFFICER, WARD-2(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
GOVINDEGOWDA RAMEGOWDA ,MANDYA vs PR. CIT, BENGALURU-3, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
GOWDAHALLY LINGEGOWDA LAKSHMEGOWDA ,MANDYA vs PR. CIT, BENGALURU-3, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
KADALUR RAMAKRISHNA MAHESHA ,MANDYA vs PR. CIT, BENGALURU-3, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K., JUDICIAL MEMBER | Appeal No. | Appellant | |---|---| | ITA No. 923/Bang/ 2025 | Shri Kadalur Ramakrishna Mahesha, Kadalur B O, Mandya - 571 433. PAN: AEKPM1689M | | ITA No. 924/Bang/ 2025 | Shri Gowdahally Lingegowda Lakshmegowda, Contractor, Gowdahally Village, S.R. Patna Taluk, Mandya - 571 438. PAN: AARPL3543L | | ITA No. 925/Bang/ 2025 | Shri Govindegowda Ramegowda, Contractor, Ramamandira Street, Hangarahalli Village, Sriran
