ITAT Bangalore Bench
18,441 judgments
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(2), BENGALURU vs M/S TRISHUL DEVELOPERS, BENGALURU
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(2), BANGALORE vs M/S TRISHUL DEVELOPERS, BANGALORE
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(2), BANGALORE vs M/S TRISHUL DEVELOPERS, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
RAMAMURTHY PRAVEEN CHANDRA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
RAMAMURTHY PRAVEEN CHANDRA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
RAMAMURTHY PRAVEEN CHANDRA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
RAMAMURTHY PRAVEEN CHANDRA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
MUNIVENKATAPPA UMAVATHI ,BENGALURU vs INCOME TAX OFFICER, WARD-3(3)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President)
TALUKA SHIKSHAN PRASARAK MANDALI SINDAGI ,BIJAPUR vs INCOME TAX OFFICER, WARD-3, BIJAPUR
SHRI PRASHANT MAHARISHI (Vice President)
ARMY BASE WORKSHOP HIGH SCHOOL,BENGALURU vs INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President)
ASHWINI MYSORE SATHYA KUMAR,BENGALURU vs INCOME TAX OFFICER, WARD- 5(3)(2), , BENGALURU
SHRI PRASHANT MAHARISHI (Vice President)
SUTHAKAR SELVARAJ ,MYSURU vs INCOME TAX OFFICER, WARD-1(2), MYSURU
SHRI PRASHANT MAHARISHI (Vice President)
RANGAPPA BYRAPPA,BANGALORE vs INCOME TAX OFFICER WARD-3(3)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President)
RANGSONS SCHUSTER TECHNOLOGIES PRIVATE LIMITED ,MANDYA vs DCIT,CIRCLE-1(1)& TPS , MYSORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
NIHAL AHMED,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 , MANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
VINEET SUDHAKARRAO,BANGALORE, KARNATAKA vs ITO, WARD 4(1)(3), BANGALORE, KARNATAKA
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
GURUMALLESHWARA PADAVLDHARARA PATHINA SAHAKARA SANGHA NIYAMITHA ,MYSORE vs INCOME TAX OFFICER, WARD-1(1), MYSORE
SHRI PRASHANT MAHARISHI (Vice President)
INCOME TAX OFFICER,WARD-1, HASSAN vs PRATHAMIKA KRUSHI PATTINA SAHAKARA SANGA NIYAMITHA KENCHAMMANAHOSAKOTE, HOSAKORTE POST, ALUR TALUK,
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
NINGAIAH SIDDU,BANGALORE vs DCIT, CIRCLE-1(1)& TPS, MYSORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
M/S. RUKMANI FINANCE PVT LTD.,,BENGALURU vs INCOME TAX OFFICER, WARD-5(1)(4), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)