ITAT Bangalore Bench
18,441 judgments
DAMODAR REDDY MARUPURU,BANGALORE vs DCIT, CENTRAL CIRCLE-1(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BUNTARA SANGHA KAVOOR (R),DAKSHINA KANNADA vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BUNTARA SANGHA KAVOOR(R),DAKSHINA KANNADA vs THE COMMISSIONER OF INCOME TAX, EXEMPTIONS, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
NEETA CHAUDHARY,BENGALURU vs INCOME TAX OFFICER, WARD 4(1)(3), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President)
HMSHOST HOSPITALITY SERVICES BHARATH PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE-3(1)(1), BANGALORE, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. NORTHERN OPERATING SERVICES PRIVATE LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
PRIYADARSHINI ULAVEESH KASETTY PATEL ,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-2, SHIVAMOGGA
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
PRIYADARSHINI ULAVEESH KASETTY PATEL ,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-2, SHIVAMOGGA
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
GARJE RUDRAPPA JAYANNA ,MANDYA vs INCOME TAX OFFICER, WARD-1 & TPS , MANDYA
SHRI. LAXMI PRASAD SAHU (Accountant Member)
GARJE RUDRAPPA JAYANNA ,MANDYA vs INCOME TAX OFFICER, WARD-1 & TPS, MANDYA
SHRI. LAXMI PRASAD SAHU (Accountant Member)
CITY INSTITUTE,B D ROAD, CHITRADURGA vs INCOME-TAX OFFICER, CHITADURGA
SHRI PRASHANT MAHARISHI (Vice President)
H V TEXTILE SYNDICATE ,HUBBALLI vs INCOME TAX OFFICER, WARD-1(3), HUBBALLI
SHRI PRASHANT MAHARISHI (Vice President)
KODIYALAM FLORICULTURE PRIVATE LIMITED ,BENGALURU vs INCOME TAX OFFICER, WARD-4(1)(2), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President)
SRI KRISHNA CREDIT CO-OPERATIVE SOCIETY LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-3(2)(3), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President)
RAMAKRISHNA GAVANAHALLY,CHIKMAGALUR vs INCOME TAX OFFICER, WARD-1, CHIKMAGALUR
SHRI PRASHANT MAHARISHI (Vice President)
SRI.GIRISH URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED ,HUBLI vs INCOME TAX OFFICER, WARD-2(1), HUBLI
SHRI PRASHANT MAHARISHI (Vice President)
REBECCA MORRIS,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(2), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President)
ANTAASH SHEIKH ,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(5), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President)
BHASKARA EMPLOYEES CREDIT CO-OPERATIVE SOCIETY LIMITED ,BENGALURU vs INCOME TAX OFFICER, WARD-4(2)(2), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President)
ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-2(2)(1), BANGALORE vs EMBASSY RR PROJECTS PRIVATE LIMITED, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
