ITAT Bangalore Bench
18,441 judgments
GOPAL SHASHIDHARA,BANGALORE vs DCIT, CENTRAL CIRCLE-1(4), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
GOPAL SHASHIDHARA,BANGALORE vs DCIT, CENTRAL CIRCLE-1(4), BANGALORE
GOPAL SHASHIDHARA,BANGALORE vs DCIT, CENTRAL CIRCLE-1(4), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
GOPAL SHASHIDHARA,BANGALORE vs DCIT, CENTRAL CIRCLE-1(4), BANGALAORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
GOPAL SHASHIDHARA,BANGALORE vs DCIT, CENTRAL CIRCLE-1(4), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
HALEYUR KRISHNEGOWDA MADHUCHANDRA ,MYSORE vs INCOME TAX OFFICER, WARD-1(4), MYSORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KURUBARAHALLI PRATHAMIKA KRUSHI PATHINA SAHAKARA SANGHA NIYAMITHA,RAMANAGARAM vs INCOME TAX OFFICER, WARD-1, RAMANAGAR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KYASAPURA VEVASAYA SEVA SAHAKARA BANK NIYAMITHA KYASAPUR,RAMANAGARAM vs INCOME TAX OFFICER, WARD-1, RAMANAGAR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
PRATHAMIKA KRUSHI PATHINA SAHAKARA SANGHA NIYAMITHA SUGGANAHALLI,RAMANAGARAM vs INCOME TAX OFFICER, WARD-1, RAMNAGAR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SRINIVASAPPA ,CHIKKABALLAPUR vs ACIT, CIRCLE-6(3)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S ATRIA WIND (KADAMBUR) PRIVATE LIMITED, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S ATRIA WIND (KADAMBUR) PRIVATE LIMITED, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4) BANGALORE, BANGALORE vs M/S ATRIA WIND (KADAMBUR) PRIVATE LIMITED, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
DINESH PAPOO MELWANI ,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ARROW ELECTRONICS INDIA PRIVATE LIMITED ,BANGALORE vs DCIT, CENTRAL CIRCLE-1(1) , BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ARROW ELECTRONICS INDIA PRIVATE LIMITED ,BANGALORE vs DCIT,CENTRAL CIRCLE-1(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
FARIDA ABOUSHAIR ,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(2) , BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
INCOME-TAX OFFICER, WARD-1, RAICHUR, RAICHUR vs MARALBID PADMAVATHI, RAICHUR
SHRI.LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
CHANDRAHAS PUTHRAN,MANGALORE vs INCOME TAX OFFICER, WARD NO 1.1, MANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
BOLLINENI GURAPPA NAIDU ,BENGALURU vs DCIT, CIRCLE-5(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
