ITAT Bangalore Bench
18,441 judgments
N KUMAR SWAMY(HUF),BANGALORE vs INCOME TAX OFFICER, WARD-(3)(1), BANGALORE
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
N KUMAR SWAMY(HUF),BANGALORE vs INCOME TAX OFFICER, WARD-(3)(1), BANGALORE
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
N KUMAR SWAMY(HUF),BANGALORE vs INCOME TAX OFFICER, WARD-(3)(1), BANGALORE
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
SHEELA HOLABASAPPA MUDAREDDI,NARAYANPUR, DHARWAD vs INCOME TAX OFFICER, WARD 1(1), NAVANAGAR, HUBBALLI
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
CHANDRIKA PALACE CL7 LODGING AND BOARDING ,JAMKHANDI vs INCOME TAX OFFICER, WARD-1 & TPS , BAGALKOT
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
ANKITHA BHASKAR SHETTY,LONDON vs INCOME TAX OFFICER, KARNATAKA
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
SRI TIPPESWAMY TRADING COMPANY ,BYADGI vs INCOME TAX OFFICER, WARD-2, HAVERI
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
INCOME TAX OFFICER, WARD-1 & TPS, SHIVAMOGGA vs HANUMANTHAPPA PATHRERA LAXMANA, SHIVAMOGGA
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
GOPAL JADWANI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BENGALURU
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
KANIGERE RAMEGOWDA NINGARAJU,HASSAN vs INCOME TAX OFFICER, WARD 1 & TPS, HASSAN
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ANILKUMAR ANTHONY KRISHNA MURTHY ,MYSORE vs PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL , BENGALURU
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
AMIT BANTHIA ,BANGALORE vs DCIT, CENTRAL CIRCLE-1(1), BANGALORE
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
CHANDULAL BANTHIA ,BANGALORE vs DCIT, CENTRAL CIRCLE-1(1), BANGALORE
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
BASAVARAJU SHIVAKUMAR HOLAVANAHALLI ,BANGALORE vs ACIT, CIRCLE-5(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
GEETA HANUMANTH KOTABAGI,DHARWAD vs INCOME TAX OFFICER, WARD-1(1), HUBLI
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
INCOME TAX OFFICER , WARD -5(1)(1) , BENGALURU vs KONDA DEVASENAMMA , BENGALURU
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
VADAKEPAT GOPALAKRISHNA NARAYAN MENON,BANGALORE vs INCOME TAX OFFICER(IT), WARD-1(2), BANGALORE
R. JAYANNA HUF,BENGALURU vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
GOPAL SHASHIDHARA,BENGALURU vs DCIT, CENTRAL CIRCLE-1(4), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
GOPAL SHASHIDHARA,BANGALORE vs DCIT, CENTRAL CIRCLE-1(4), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
