ITAT Bangalore Bench
18,441 judgments
SHANTHI FOOD PRODUCTS,BENGALURU vs INCOME TAX OFFICER, WARD 6(2)(4), BANGALORE
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
BYSANI SRINATH MAMATHA,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE-1(3), BENGALURU
BYSANI SRINATH MAMATHA,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE-1(3), BENGALURU
BYSANI SRINATH MAMATHA,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX(OSD), CENTRAL CIRCLE-1(3), BENGALURU
BYSANI SRINATH MAMATHA,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE-1(3), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BYSANI SRINATH MAMATHA,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE-1(3), BENGALURU
BYSANI SRINATH MAMATHA,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX, (OSD) CENTRAL CIRCLE-1(3), BENGALURU
BYSANI ADINARAYAGUPATHA SRINATH,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE-1(3), BENGALURU
BYSANI ADINARAYAGUPTHA SRINATH,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE-1(3), BENGALURU
BYSANI ADINARAYAGUPTHA SRINATH,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE-1(3), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BYSANI ADINARAYAGUPTHA SRINATH,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE-1(3), BENGALURU
BYSANI ADINARAYAGUPTHA SRINATH,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX(OSD), CENTRAL CIRCLE 1(3), BENGALURU
BYSANI ADINARAYAGUPTHA SRINATH,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX(OSD), CENTRAL CIRCLE-1(3), BENGALURU
HANUMANTHAPPA PATHRERA LAXMANA,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-(1) & TPS, SHIMOGGA
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
BELEGARA HALLI NANJAMARI,TIPTUR vs INCOME TAX OFFICER, WARD-1, , TIPTUR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MAHALINGASHETTY AND COMPANY LIMITED,HUBLI vs INCOME TAX OFFICER, WARD-1 & TPS, HUBLI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ASM INDIA NATIONAL COUNCIL TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), BANGALORE
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
M/S LOGISIAN TECHNOLOGY SOLUTIONS PVT. LTD.,MANGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1) & TPS, MANGALURU
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
M/S LOGISIAN TECHNOLOGY SOLUTIONS PVT. LTD.,MANGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1) & TPS, MANGALURU
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
N KUMAR SWAMY(HUF),BANGALORE vs INCOME TAX OFFICER, WARD-(3)(1), BANGALORE
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
