← All Benches
ITAT Bangalore Bench
18,441 judgments
SANJEEV SIVASANKARAN MENON,CHENNAI vs DCIT, CIRCLE-3(3)(1), BANGALORE
ITA 203/BANG/2025[2021-22]Status: Disposed13/10/2025AY 2021-22
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S. EDUCATIONAL CONCEPTS INNOVATORS INTERNATIONAL ,BENGALURU vs INCOME TAX OFFICER, WARD-1(2)(1), BENGALURU
ITA 19/BANG/2025[2019-20]Status: Disposed13/10/2025AY 2019-20
SHAMSUNDAR HERAMBA NAIK,BANGALORE vs DCIT, CIRCLE-3(3)(1), BANGALORE
ITA 1564/BANG/2025[2017-18]Status: Disposed13/10/2025AY 2017-18
SHRI.LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI.KESHAV DUBEY (Judicial Member)
SITE CONCEPTS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-6(1)(1), BANGALORE
ITA 2123/BANG/2024[2020-21]Status: Disposed13/10/2025AY 2020-21
KONDA DEVASENAMMA,BANGALORE vs INCOME TAX OFFICER, WARD 5(1)(1), BANGALORE, BANGALORE
ITA 2603/BANG/2024[2016-2017]Status: Disposed10/10/2025AY 2016-2017
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
TE CONNECTIVITY INDIA PRIVATE LIMITED,BANGALORE vs THE OFFICE OF THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 7(1)(1), BANGALORE
ITA 2346/BANG/2024[2021-22]Status: Disposed10/10/2025AY 2021-22
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX-CIRCLE-4(1)(1), BANGALORE, BANGALORE vs MPHASIS LIMITED, BANGALORE
ITTPA 142/BANG/2025[2009-10]Status: Disposed9/10/2025AY 2009-10
MEDREICH LIMITED ,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2) , BANGALORE
ITTPA 1640/BANG/2024[2020-21]Status: Disposed9/10/2025AY 2020-21
ZENDESK INC,UNITED STATES OF AMERICA vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION, CIRCLE 2(2), BANGALORE, BANGALORE
ITITA 689/BANG/2025[2022-23]Status: Disposed9/10/2025AY 2022-23
ZENDESK INC.,UNITED STATES OF AMERICA vs DEPUTY COMMISSIONER OF INCOME-TAX, (INTERNATIONAL TAXATION)CIRCLE-2(2)-, BANGALORE
ITITA 612/BANG/2023[2020-21]Status: Disposed9/10/2025AY 2020-21
M/S. ZENDESK INC.,USA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2) (INTERNATIONAL TAXATION) , BANGALORE
ITITA 211/BANG/2023[2014-15]Status: Disposed9/10/2025AY 2014-15
PADMANABAN SUKHUMARAN ,BANGALORE vs ACIT, CIRCLE-5(3)(1), BANGALORE
ITA 950/BANG/2025[2017-18]Status: Disposed9/10/2025AY 2017-18
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
KARNATAKA WATER AND SANITATION POOLED FUND TRUST,BANGALORE vs DDCI(EXEMPTION) CIRCLE-17(1), BENGALURU
ITA 879/BANG/2025[2010-11]Status: Disposed9/10/2025AY 2010-11
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
JAYARAM REDDY BOOPESH REDDY,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BENGALURU
ITA 711/BANG/2025[2021-22]Status: Disposed9/10/2025AY 2021-22
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
JAYARAMA REDDY BOOPESH REDDY,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BENGALURU
ITA 710/BANG/2025[2020-21]Status: Disposed9/10/2025AY 2020-21
JAYARAMA REDDY BOOPESH REDDY,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BENGALURU
ITA 709/BANG/2025[2018-19]Status: Disposed9/10/2025AY 2018-19
JAYARAMA REDDY BOOPESH REDDY,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BENGALURU
ITA 708/BANG/2025[2016-17]Status: Disposed9/10/2025AY 2016-17
JAYARAMA REDDY BOOPESH REDDY,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(4), BENGALURU
ITA 706/BANG/2025[2014-15]Status: Disposed9/10/2025AY 2014-15
JAYARAMA REDDY BOOPESH REDDY,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRLCE-2(4), BENGALURU
ITA 705/BANG/2025[2013-14]Status: Disposed9/10/2025AY 2013-14
MAVALLI MOSQUE ASSOCIATION,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(3), BANGALORE
ITA 436/BANG/2025[2017-18]Status: Disposed9/10/2025AY 2017-18
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)