ITAT Bangalore Bench
18,441 judgments
M/S. VIJAYANAGAR EDUCATIONAL TRUST,BENGALURU vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S. PRIMARY AGRICULTURE CREDIT CO-OP SOCIETY ,CHIKKAMAGALURU vs INCOME TAX OFFICER, WARD-1, CHIKMAGALUR
SHRI PRASHANT MAHARISHI (Vice President)
VIJAYARAGHAVAN SUNDARARAMAN,BENGALURU vs INCOME TAX OFFICER, WARD-6(3)(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President)
M/S. AMD INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU
3M INDIA LIMITED,BANGALORE vs DCIT, LTU, BANGALORE
DODDA GANAPATHI MALLIKARJUNA SWAMY DEVASTANA,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
CAPUP ONLINE SERVICES PVT LTD,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
EVEHANS ACADEMY,BANGALORE vs INCOME TAX OFFICER, (EXEMPTIONS), WARD-1, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
CHANNEGOWDA CHANNANKAIAH,KARNATAKA vs ITO, WARD-1, RAMANAGAR
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ECO LIFE DEVELOPERS,BANGALORE vs DCIT, CIRCLE-4(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
RAVIKUMAR KRISHNAMURTHY,KOLAR vs INCOME TAX OFFICER, WARD-1 , KOLAR
SHRI WASEEM AHMED (Accountant Member)
SHRI. GURULINGESHWAR SOUHARD PATTIN SAHAKARI NIYAMIT SINDAGI,BIJAPUR vs INCOME TAX OFFICER, WARD-1 & TPS, BIJAPUR
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
B S SOMASEKHAR,BENGALURU vs INCOME TAX OFFICER, WARD-5(1)(1), BANGALORE
SHRI.LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
SHANKAR RAJASHEKAR,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(5), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
PRINTECH PARK CLUSTER BANGALORE,BENGALURU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ANTRIX CORPORATION LTD,BANGALORE vs DCIT CIRCLE 1(1)(1), BANGALORE, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
INCOME TAX OFFICER,WARD-1, UDUPI vs MANIPAL TECHNOLOGIES LIMITED, MANIPAL
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K., JUDICIAL MEMBER | Detail | Value | |---------------------------|--------------------------------------------------------------------| | ITA No. | 2303/Bang/2024 | | Assessment year | 2014-15 | | Appellant | The Income Tax Officer, Ward 1, Udupi. | | Respondent | Manipal Technologies Ltd., Udayavani Building, Press Corner, Manipal. PAN: AABCM 9516H | | Appellant represented by | Shri Aseem Mishra, CIT(DR), ITAT, Benga
HIMALAYA WELLNESS COMPANY,BENGALURU vs DCIT, CIRCLE-6(1)(1), BENGALURU
KHUZEMA ISMAIL ADAMJI,DUBAI vs INCOME TAX OFFICER, INTERNATIONAL TAXATION WARD 1(1), BANGALORE
HANDS ON CSR TRUST,BANGALORE vs CIT, (EXEMPTIONS) , BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
