ITAT Bangalore Bench

SANKALP SEMICONDUCTOR PRIVATE LIMITED,HUBLI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1) & TPS, HUBLI

VINOD JAIN,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

RAVI RAO,CHAMARAJANAGAR vs INCOME TAX OFFICER, WARD-1, CHAMARAJANAGAR

SHRI PRASHANT MAHARISHI (Vice President)

CHANDAPURA THIMMAREDDY MANJUNATH,BANGALORE KARNATAKA vs INCOME TAX OFFICER WARD 4(3)(5), BANGALORE, BANGALORE KARNATAKA

B V YOGISH,CHIKMAGALUR vs INCOME TAX OFFICER, WARD-1, CHIKMAGALUR

SHRI PRASHANT MAHARISHI (Vice President)

PERUMAL KARTHIK,NO vs INCOME TAX OFFICER WARD 1 SHIMOGA, SHIMOGA

SHRI PRASHANT MAHARISHI (Vice President)

HUBLI SARAKU SAGANIKEDARARA SAHAKARI PATTINA SANGHA NIYMITA,HUBLI vs INCOME TAX OFFICER, WARD- 2(1), HUBLI, HUBLI

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

COTHA VINOD HAYAGRIV,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2) , BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DANDELAPPA KRISHI PATTINA SAHAKARI BANK LIMITED,DANDELI vs INCOME TAX OFFICER WARD-1(1), HUBLI

SHRI PRASHANT MAHARISHI (Vice President)

BAPUJI CO-OPERATIVE CREDIT SOCIETY LIMITED ,HAVERI vs INCOME TAX OFFICER, WARD-1, HAVERI

SHRI PRASHANT MAHARISHI (Vice President)

RAKESH JAIN,BENGALURU vs INCOME TAX OFFICER, INTERNATIONAL TAX, WARD-1(2), BANGALORE

SHRI PRASHANT MAHARISHI (Vice President)

VADIVEL CHANDRAN,CHENNAI vs INCOME TAX OFFICER, WARD-1(1), MYSORE

SHRI PRASHANT MAHARISHI (Vice President)

SRI RAM CASH & CARRY,BENGALURU vs INCOME TAX OFFICER, WARD-6(2)(4), BANGALORE

the learned AO was confirmed.

CHICKANNA GOVINDAPPA ,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(1), BENGALURU

SHRI PRASHANT MAHARISHI (Vice President)

DRESS CODE ,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE

SHRI PRASHANT MAHARISHI (Vice President)

HANUMANTHAPPA RAJAPPA MOHAN,CHITRADURGA vs INCOME TAX OFFICER, WARD-2, CHITRADURGA

SHRI PRASHANT MAHARISHI (Vice President)

TIRUMAIAH SUNIL,BENGALURU vs INCOME TAX OFFICER, WARD-4(2)(4), BENGALURU

SHRI PRASHANT MAHARISHI (Vice President)

SYED IRFAN GULAB JAN PASHA,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(3), BANGALORE

SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)

SYED IRFAN GULAB JAN PASHA ,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(3), BANGALORE

SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)

THE VISHWAS CO OP CREDIT SOCIETY LIMITED,BIJAPUR vs INCOME TAX OFFICER, WARD-1 & TPS, BIJAPUR

SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)