ITAT Bangalore Bench
18,441 judgments
M/S. BARBEQUE NATION HOSPITALITY LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(2), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
M/S. BARBEQUE NATION HOSPITALITY LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-2(2), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
RENUKAMBA,BANGALORE URBEN vs INCOME-TAX OFFICER, WARD- 3(3)(1), BANGALORE, BENGALURU URBAN
SHRI PRASHANT MAHARISHI (Vice President)
INCOME TAX OFFICER, WARD-7(2)(3), BENGALURU vs MOHAMMED FAROOQ KANANA, BENGALURU
SHRI.LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI.SOUNDARARAJAN K (Judicial Member)
M/S. KARUTURI GLOBAL LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
ARJUN SHETTY,MANGALURU vs INCOME TAX OFFICER, TPS, CIRCLE - 1(1), MANGALURU
SHRI.LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI.KESHAV DUBEY (Judicial Member)
NARAYANA SINGH CHAYA KUMARI,BENGALURU vs INCOME TAX OFFICER, WARD-6(2)(2), BENGALURU
SHRI.LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI.KESHAV DUBEY (Judicial Member)
YEDAPADAVU VYAVASAYA SEVA SAHAKARA SANGHA NIYAMITHA,YEDAPADAVU vs INCOME TAX OFFICER, MANGALURU
SHRI PRASHANT MAHARISHI (Vice President)
YEDAPADAVU VYVASAYA SAHAKARA SANGHA NIYAMITHA,YEDAPADAVU vs INCOME TAX OFFICER, WARD-2(2), MANGALURU
NAAYIDOLLE SHIVALINGAIAH PRADEEPA,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(4), BANGALORE
SHRI.LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI.KESHAV DUBEY (Judicial Member)
SHRI. G K RAVI,BANGALORE vs ACIT, CENTRAL CIRCLE-1(4), BENGALURU
SHRI. G K RAVI,BANGALORE vs ACIT, CENTRAL CIRCLE-1(4), BENGALURU
SHRI. G K RAVI,BANGALORE vs ACIT, CENTRAL CIRCLE-1(4), BENGALURU
SHRI. G K RAVI,BENGALURU vs ACIT, CENTRAL CIRCLE-1(4) , BENGALURU
SHRI. G K RAVI,BENGALURU vs ACIT, CENTRAL CIRCLE-1(4), BENGALURU
SHRI. G. K RAVI ,BANGALORE vs ACIT/DCIT, CENTRAL CIRCLE-1(4), BANGALORE
GOTTIGERE KRISHNAPPA RAVI,BANGALORE vs DEPUTY COMMISSIONER OF INOCME TAX, CIRCLE-1(4) , BANGALROE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
GOTTIGERE KRISHNAPPA RAVI,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
AJITHKUMAR ADINATH DHANASHETTI,BIJAPUR vs INCOME TAX OFFICER, WARD-2, BIJAPUR
SHRI PRASHANT MAHARISHI (Vice President)
WEG INDUSTRIES (INDIA) PRIVATE LIMITED,BENGALURU vs ASSESSING OFFICER, BMTC BUILDING
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)