ITAT Bangalore Bench
18,441 judgments
SHUJATH ULLA SHARIFF,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
IPG DXTRA INDIA PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
NEELUFER YUSEF,BANGALORE vs DCIT, INTERNATIONAL TAXATION CIRCLE-2(1) , BANGALORE
RAJYA VOKKALIGARA SANGHA,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
RAJYA VOKKALIGARA SANGHA,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
NISHA VIJAY ISRANI,MUMBAI vs ACIT, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
VIJAY LAKHMICHAND ISRANI,MUMBAI vs ACIT, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
TECHMILL TECHNOLOGIES PRIVATE LIMITED,MYSORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1) & TPS, MYSORE
SHRI.LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI.KESHAV DUBEY (Judicial Member)
SANDEEP KANUNGA,BANGALORE vs INCOME TAX OFFICER(TDS)WARD-3(2), BENGALURU
SHRI.LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI.KESHAV DUBEY (Judicial Member)
SANDEEP KANUNGA,BANGALORE vs INCOME TAX OFFICER(TDS)WARD-3(2), BANGALORE
SHRI.LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI.KESHAV DUBEY (Judicial Member)
SANDEEP KANUNGA,BANGALORE vs INCOME TAX OFFICER(TDS)WARD-3(2), BANGALORE
SHRI.LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI.KESHAV DUBEY (Judicial Member)
SEVA BHARATHI TRUST,CHAMARAJANAGARA vs INCOME TAX OFFICER, WARD-1, CHAMARAJANAGARA
SHRI.LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI.KESHAV DUBEY (Judicial Member)
SRI SATHYA SAI LOKA SEVA WELFARE TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BANGALORE
SHRI.LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI.KESHAV DUBEY (Judicial Member)
KALPESH KUMAR RAMANLAL SHAH,DAVANGERE vs ACIT, CIRCLE-1(1), DAVANGERE
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
M/S. BARBEQUE NATION HOSPITALITY LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2) , BENGALURU
DCIT, CENTRAL CIRCLE-1(3), BENGALURU, BENGALURU vs MANGALDEEP CHAINS, BENGALURU
DCIT, CENTRAL CIRCLE-1(3), BENGALURU, BENGALURU vs MANGALDEEP CHAINS, BENGALURU
M/S. BARBEQUE NATION HOSPITALITY LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2) , BENGALURU
M/S. BARBEQUE NATION HOSPITALITY LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
