ITAT Bangalore Bench
18,441 judgments
LOTUS FARMS,BANGALORE vs ACIT, CENTRAL CIRCLE-1(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
HANCHIPURA CHANNAIAH NANDAKISHORE,MAHALKSHMIPURAM vs INCOME TAX OFFICER WARD INTL, TAXATION 1(2) BANGALORE, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
NAVJYOTI SHARMA,BANGALORE vs DCIT ASMNT, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
KANHA WELLNESS & RETREAT TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
GITANJALI MAHESH KALRO,BENGALURU vs INCOME TAX OFFICER, WARD-6(3)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
KANHA WELLNESS & RETREAT TRUST,BENGALURU vs COMMISSIONER OF INCOME TAX (EXEMPTION), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
M/S. RUKMINI EDUCATIONAL CHARITABLE TRUST,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL , BENGALURU
M/S. RUKMINI EDUCATIONAL CHARITABLE TRUST,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S. RUKMINI EDUCATIONAL CHARITABLE TRUST ,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL , BENGALURU
M/S. RUKMINI EDUCATIONAL CHARITABLE TRUST ,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL , BANGALORE
UL INDIA PRIVATE LIMITED,BENGALURU vs DCIT, CIRCLE-7(1)(1), BENGALURU
ARYA VYSYA SANGHA,KOLLEGAL vs INCOME TAX OFFICER, WARD-1 , CHAMARAJANAGAR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
FIG TREE FOUNDATION ,BENGALURU vs INCOME TAX OFFICER, WARD-1 (EXEMPTION), BANGALORE
SHRI WASEEM AHMED (Accountant Member)
BACHALLI NINGE GOWDA KEMPEGOWDA,BENGALURU vs INCOME TAX OFFICER WARD 4(2)(2), BENGALURU
SHRI WASEEM AHMED (Accountant Member)
PADMA PHARMACEUTICALS ,JAMKHANDI vs ACIT, CIRCLE-1, BIJAPUR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SWAMYRAJU CHANDRASHEKAR,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member)
MAHAVEERCHAND ROHIT KUMAR,BANGALORE vs INCOME TAX OFFICER-WARD 1(2)(1), BMTC BUILDING, KORAMANGALA
SHRI WASEEM AHMED (Accountant Member)
ASHA BAI,BANGALORE vs INCOME TAX OFFICER, WARD- 1(2)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member)
ANI TECHNOLOGIES PRIVATE LIMITED,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME-TAX- 1, BENGALURU, BENGALURU
RAHUL BOTHRA ,CHICKMAGALUR vs ACIT, CENTRAL CIRCLE, HASSAN
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)