ITAT Bangalore Bench
18,441 judgments
HABIB AGRO INDUSTRIES ,MANDYA vs DCIT, CENTRAL CIRCLE, MYSURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHORE DWELLINGS PRIVATE LIMITED ,BENGALURU vs INCOME TAX OFFICER, WARD-6(1)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
RANGANNA KESHAVA MURTHY,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU-1, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
CHOKKANAHALLI GUNDAPPA CHANDRAPPA ,BANGALORE vs DCIT, CENTRAL CIRCLE-1(4), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
CHOKKANAHALLI GUNDAPPA CHANDRAPPA ,BANGALORE vs DCIT, CENTRAL CIRCLE-1(4), BANGALORE
VYAVASAYA SEVA SAHAKARA BANK NIYAMITHA ANTHARAGATTE,CHICKMAGALUR vs INCOME TAX OFFICER, WARD-1, CHICKMAGALUR, CHIKAMANGALUR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SHARMILA MANPOWER SOLUTIONS PRIVATE LIMITED,BANGALORE vs DC/ACIT CIRCLE 6(1)(1), BLR, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
RAKSHA FOUNDATION ,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTION) , BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MUKESH SRICHAND GOKLANEY,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(2) , BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
PARAMAHAMSA EDUCATION SOCIETY ,BENGALURU vs INCOME TAX OFFICER, WARD-2, BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE vs CANARA BANK (ERSTWHILE SYNDICATE BANK), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE vs CANARA BANK (ERSTWHILE SYNDICATE BANK), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs CANARA BANK (ERSTWHILE SYNDICATE BANK), BANGALORE
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE vs CANARA BANK (ERSTWHILE SYNDICATE BANK), BANGALORE
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE vs CANARA BANK (ERSTWHILE SYNDICATE BANK), BANGALORE
NAGARAJ SUJATHA,BANGALORE vs INCOME TAX OFFICER, WARD-4(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member)
IBM INDIA PRIVATE LIMITED ,BANGALORE vs DCIT, CIRCLE-3(1)(1), BANGALORE
AARTI PAWAN NAYAK,BENGALURU vs INCOME TAX OFFICER, WARD INTERNATIONAL TAXATION-1(2), BANGALORE
DCIT CIRCLE 3(4), MUMBAI, MUMBAI vs UNION BANK OF INDIA (ERSTWHILE CORPORATION BANK), MUMBAI
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
ELLAPPA RANGNATHAN ,BANGALORE vs INCOME TAX OFFICER, WARD-3(3)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)