ITAT Bangalore Bench

18,441 judgments

SREE MAHADESHWARA VIVIDODDESHA SOUHARDA SAHAKARI NIYAMITA,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-1 & TPS, , SHIVAMOGGA

ITA 537/BANG/2025[2017-18]Status: Disposed12/11/2025AY 2017-18

SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)

THEETA CHOWDAYYA NAGARATHNA,BENGALURU vs INCOME TAX OFFICER, WARD-3(1)(1), BANGALORE

ITA 2083/BANG/2025[2017-18]Status: Disposed12/11/2025AY 2017-18

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

NIRMITHI KENDRA,GADAG vs DCIT(EXEMPTIONS), MANGALORE

ITA 1513/BANG/2025[2022-23]Status: Disposed12/11/2025AY 2022-23

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

SYED GHOUSE PEER,KOLAR vs INCOME TAX OFFICER, WARD-1, KOLAR

ITA 1503/BANG/2025[2015-16]Status: Disposed12/11/2025AY 2015-16

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

SHANTILAL JAIN(HUF),BANGALORE vs ACIT, CIRCLE-2(2)(1), BANGALORE

ITA 1489/BANG/2025[2017-18]Status: Disposed12/11/2025AY 2017-18

UNIVERSAL AUTO GEARS LLP,KOLAR vs ACIT, CIRCLE-4(2)(1), BANGALORE

ITA 1370/BANG/2025[2016-17]Status: Disposed12/11/2025AY 2016-17

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

COFFEEDAY TRADING LIMITED ,BANGALORE vs DCIT, CIRCLE-2(2)(1), BANGALORE

ITA 1172/BANG/2025[2020-21]Status: Disposed12/11/2025AY 2020-21

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)

OPPORTUNITY NETWORK FOUNDATION ,BANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE

ITA 1112/BANG/2025[NA]Status: Disposed12/11/2025

OPPORTUNITY NETWORK FOUNDATION ,BANGALORE vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BANGALORE

ITA 1111/BANG/2025[NA]Status: Disposed12/11/2025

ASIA POWER PROJECT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), BANGALORE

ITTPA 295/BANG/2014[2005-06]Status: Disposed11/11/2025AY 2005-06

ASIA POWER PROJECT PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-11(1), BANGALORE

ITTPA 294/BANG/2014[2004-05]Status: Disposed11/11/2025AY 2004-05

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), BANGALORE vs ASIA POWER PROJECT PRIVATE LIMITED, BANGALORE

ITTPA 220/BANG/2014[2005-06]Status: Disposed11/11/2025AY 2005-06

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), BANGALORE vs ASIA POWER PROJECT PRIVATE LIMITED, BANGALORE

ITTPA 219/BANG/2014[2004-05]Status: Disposed11/11/2025AY 2004-05

NIKSHEP INFRA PROJECTS,BANGALORE vs INCOME TAX OFFICER, WARD-2(1)(3), BANGALORE

ITA 1602/BANG/2025[2023-24]Status: Disposed11/11/2025AY 2023-24

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

CONCUR TECHNOLOGIES (INDIA) PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(2)(1), BANGALORE

ITA 2550/BANG/2024[2021-22]Status: Disposed11/11/2025AY 2021-22

SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)

SAP INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 6(1)(1), BANGALORE , BANGALORE

ITA 704/BANG/2023[2019-20]Status: Disposed11/11/2025AY 2019-20

HABIB AGRO INDUSTRIES,MANDYA vs DCIT, CENTRAL CIRCLE, MYSURU

ITA 1335/BANG/2025[2014-15]Status: Disposed10/11/2025AY 2014-15

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

HABIB AGRO INDUSTRIES,MANDYA vs DCIT, CENTRAL CIRCLE, MYSURU

ITA 1334/BANG/2025[2013-14]Status: Disposed10/11/2025AY 2013-14

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

HABIB AGRO INDUSTRIES ,MANDYA vs DCIT, CENTRAL CIRCLE, MYSURU

ITA 1333/BANG/2025[2012-13]Status: Disposed10/11/2025AY 2012-13

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

HABIB AGRO INDUSTRIES ,MANDYA vs DCIT, CENTRAL CIRCLE, MYSURU

ITA 1332/BANG/2025[2011-12]Status: Disposed10/11/2025AY 2011-12

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)