ITAT Bangalore Bench
18,441 judgments
MAHILANIDHI SOUHARDA LIMITED ,MANGALORE vs INCOME TAX OFFICER, WARD-2(1), MANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SANDEEP SINGH KARHAIL (Judicial Member)
MAHILANIDHI SOUHARDA LIMITED ,MANGALORE vs INCOME TAX OFFICER, WARD-2(1), MANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SANDEEP SINGH KARHAIL (Judicial Member)
MAHILANIDHI SOUHARDA LIMITED ,MANGALORE vs INCOME TAX OFFICER, WARD-2(1), MANGALORE
VENKATASWAMY YOSHODA,BANGALORE vs INCOME TAX OFFICER, WARD-4(1)(3), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
AZIM HASHAM PREMJI,BANGALORE vs DCIT, CIRCLE-7(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
AZIM HASHAM PREMJI ,BANGALORE vs DCIT, CIRCLE-7(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
INCOMETAX OFFICER, WARD-1(1), TIPTUR vs SRIUDAYARAVI CREDIT CO-OP, TIPTUR
INCOMETAX OFFICER, WARD-1, TIPTUR vs SRI UDAYRAVI CREDIT CO-OP, TIPTUR
SHRI.LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
GE INDIA EXPORTS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI SRINIVASA EDUCATIONAL & CHARITABLE TRUST,BANGALORE vs DCIT, CENTRAL CIRCLE-2(3), BENGALURU
SRI SRINIVASA EDUCATIONAL & CHARITABLE TRUST,BANGALORE vs DCIT, CENTRAL CIRCLE-2(3), BANGALORE
AMAGI FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
SHRI.LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI.SOUNDARARAJAN K (Judicial Member)
AMAGI FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
SHRI.LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI.SOUNDARARAJAN K (Judicial Member)
MOHAMMED WASEEM ,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(1) , BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SANDEEP SINGH KARHAIL (Judicial Member)
HABIB AGRO INDUSTRIES ,MANDYA vs DCIT, CENTRAL CIRCLE, MYSURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
TEXO THE BUILDERS ,UDUPI vs ACIT, CENTRAL CIRCLE-2, MANGALORE
SHRI.LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI.SOUNDARARAJAN K (Judicial Member)
TEXO THE BUILDERS,UDUPI vs ACIT, CENTRAL CIRCLE-2, MANGALORE
S.R. RAVISHANKAR,CHAMARAJPET, BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE
SHRI.LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI.SOUNDARARAJAN K (Judicial Member)
KLENE PAKS LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
KLENE PAKS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
