ITAT Bangalore Bench
18,441 judgments
INTACT DEVELOPERS PRIVATE LIMITED ,BANGALORE vs DCIT, CENTRAL CIRCLE-1(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ABDUL JALEEL,BANGALORE KARANTAKA vs INCOME TAX OFFICER WARD 1(2)(1) BANGALORE, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
USHA MOHAN,BANGALORE vs INCOME TAX OFFICER, WARD-3(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SHIVAANI SHANNAIAH NIRANJAN,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(8), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
KAYUM RAZAK DHANANI ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
SHRI CHATRAPATI SHIVAJI VIVIDODDESHAGALA SAHAKARI SANGHA NIYAMITA HALIYAL,HALIYAL vs PR. COMMISSIONER OF INCOME TAX, , HUBBALI
SHRI.LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELLARY, CENTRAL CIRCLE, BELLARY vs M/S VIRGO PROPERTIES PRIVATE LIMITED, CHENNAI
DCIT, CIRCLE 3(1)(1), BENGALURU, BMTC BUILDING, KORAMANGALA vs GTR ALUMINIUM PRIVATE LIMITED, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S TE CONNECTIVITY INDIA PRIVATE LIMITED,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, BANGALORE
XLHEALTH CORPORATION INDIA PRIVATE LIMITED,BANGALORE, KARNATAKA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 7(1)(1), BANGALURU, BENGALURU, KARNATAKA
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
S R CONSTRUCTIONS,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
S R CONSTRUCTIONS,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
MUNISWAMY REDDY VENKATESHA ,BENGALURU vs DCIT, CIRCLE-4(3)(1), BENGALURU
SHRI.LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI.SOUNDARARAJAN K (Judicial Member)
MUNISWAMY REDDY VENKATESHA ,BENGALURU vs DCIT, CIRCLE- 4(3)(1), BANGALORE
SHRI.LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI.SOUNDARARAJAN K (Judicial Member)
MUNISWAMY REDDY VENKATESHA,BENGALURU vs DCIT, CIRCLE-4(3)(1), BANGALORE
SHRI.LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI.SOUNDARARAJAN K (Judicial Member)
SAP INDIA PRIVATE LIMITED,BANGALORE vs JURISDICTIONAL ASSESSING OFFICER - DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 6(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K (Judicial Member)
SIMRAN RAVI ANANDANI,BENGALURU vs ITO, WARD IT-1(1), BENGALURU
NAGANNA L/R FOR LATE RANGEGOWDA ,HASSAN vs INCOME TAX OFFICER, WARD-1 , HASSAN
SRI KOKKESHWARA EDUCATIONAL AND CHARITALBE TRUST ,BENGALURU vs INCOME TAX OFFICER, (EXEMPTIONS)WARD-3, BANGALORE
NIRMAN SONESTAA DEVELOPERS,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SANDEEP SINGH KARHAIL (Judicial Member)
