ITAT Bangalore Bench
18,441 judgments
NEELANCHAL HIGH RISE LLP,BENGALURU vs ACIT, CIRCLE-1(1)(1), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
DEPUTY COMMISSIONER OF INCOME-TAX, BENGALURU vs MATHIKERE RAMAIAH SEETHARAM, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME-TAX, BENGALURU vs MATHIKERE RAMAIAH SEETHARAM, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)
COURSE5 INTELLIGENCE LIMITED ,BANGALORE vs PR. COMMISSIONER OF INCOME TAX, BENGALURU-2, BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
MATHIKERE RAMAIAH SEETHARAM,MATHIKERE vs ACIT, CIRCLE-1(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)
CHOWDADENAHALLI RANGASWAMY MANOHARA ,BANGALORE vs DCIT, CENTRAL CIRCLE-2(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
DCIT, CC-2(1), BENGALURU, BENGALURU vs MATHIKERE RAMAIAH SEETHARAM, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)
DCIT, CC- 2(1), BLR, BENGALURU vs MATHIKERE RAMAIAH SEETHARAM, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)
MICROSOFT RESEARCH LAB INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 4(1)(1), BENGALURU
MS. PADMAVATHY S. (Accountant Member), SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER IT(TP)A 1842/Bang/2024 (Assessment year 2017-18) M/s. Microsoft Research Lab India Private Ltd. No.9, Vigyan Lavelle Road Bangalore 560 001 [PAN: AAECM2252R] Appellant Deputy Commissioner of Income Tax, Circle 4(1)(1), BMTC Building, Koramangala, Bangalore 560 095 Respondent Appearance For the Appellant/Assessee : Sri Nageshwar Rao For the Respondent/Department : Dr. Divya K.J. Date Conclusion of hearing : 26.11.20
MARVELL INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)
MERCEDES-BENZ RESEARCH AND DEVELOPMENT INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, SPECIAL RANGE-4, BANGALORE
MS. PADMAVATHY S. (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHANKARANARAYANA CONSTRUCTIONS PRIVATE LIMITED,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(4), C R BUILDINGS, QUEENS ROAD, BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SHANKARANARAYANA CONSTRUCTIONS PRIVATE LIMITED,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(4), C R BUILDINGS, QUEENS ROAD, BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SHANKARANARAYANA CONSTRUCTIONS PRIVATE LIMITED,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX- CENTRAL CIRCLE 2(4), CENTRAL REVENUE BUILDING, QUEENS ROAD, BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SHANKARANARAYANA CONSTRUCTIONS PRIVATE LIMITED,SNS HOUSE, RESIDENCY ROAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(4), CENTRAL REVENUE BUILDING, QUEENS ROAD, BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
KEREMANE THIMMAPPAIAH RAMPRASAD ,K.T. RAMAPRASAD M/S. SUPREME BAJAJ, SHIVAMOGGA vs INCOME TAX OFFICER WARD 1 & TPS, SHIMOGA, SHIMOGA
SHRI.LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI.SOUNDARARAJAN K (Judicial Member)
M P SWARNAMAHAL ,BANGALORE vs ACIT, CIRCLE-7(2)(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
LAKSHMISHA BHANDARY,MANGALURU vs DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE - 1, MANGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
INTACT DEVELOPERS PRIVATE LIMITED,BANGALORE vs DCIT, CENTRAL CIRCLE-1(2), BANGALORE
INTACT DEVELOPERS PRIVATE LIMITED,BANGALORE vs DCIT, CENTRAL CIRCLE-1(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
