ITAT Bangalore Bench
18,441 judgments
SHRI K. S. AKHILESH BABU,KOMARLA NIVAS KAVI LAKSHMISHA ROAD BANGALORE SOUTH vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4) BENGALURU, BANGALORE
SHRI K. S. AKHILESH BABU,KOMARLA NIVAS KAVI LAKSHMISHA ROAD BANGALORE SOUTH vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BENGALURU., BANGALORE
SAUNSHI URBAN CO-OP CREDIT SOCIETY LIMITED ,SANUSHI vs INCOME TAX OFFICER, WARD-1(1), HUBLI
SHRI WASEEM AHMED (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)
VENKATESH SRINIVAS,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(3), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)
LALIT KUMAR,BANGALORE vs DCIT, CENTRAL CIRCLE-1(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
LALIT KUMAR,BANGALORE vs DCIT, CENTRAL CIRCLE-1(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
LALIT KUMAR,BANGALORE vs DCIT, CENTRAL CIRCLE-1(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
LALIT KUMAR,BANGALORE vs DCIT, CENTRAL CIRCLE-1(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
LALIT KUMAR,BANGALORE vs DCIT, CENTRAL CIRCLE-1(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
LALIT KUMAR,BENGALURU vs DCIT, CENTRAL CIRCLE-1(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SRI VINAYAKA PROJECTS ,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)
CHANNAPATNA SIDDAPPAJI SANDEEP GOWDA,CHANNAPATNA vs INCOME TAX OFFICER, WARD-1 , RAMANAGARA
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
CHANNAPATNA SIDDAPPAJI SANDEEP GOWDA,CHANNAPATNA vs INCOME TAX OFFICER, WARD-1 , RAMANAGARA
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
CHANNAPATNA SIDDAPPAJI SANDEEP GOWDA,CHANNAPTNA vs INCOME TAX OFFICER, WARD-1, RAMANAGARA
him.
M/S. H & F GAMES PVT. LTD.,BELLANDUR, MARATHAHALLI, BENGALURU. vs DEPUTY COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE - 1(2), BENGALURU, BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
M/S. H & F GAMES PVT. LTD.,BELLANDUR vs DEPUTY COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE - 1(2), BENGALURU, BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
GANGAHANUMAIAH PAPAIAH BANDIHALLI,BANGALORE vs INCOME TAX OFFICER, WARD-3(2)(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
L & W CONSTRUCTION PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TA, CIRCLE-4(1)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MONUMENT PROPERTIES PRIVATE LIMITED ,BIJAPUR vs INCOME TAX OFFICER, WARD-1 & TPS , BIJAPUR
SHRI WASEEM AHMED (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)
HOSAHALLI CHIKKANNA RAJANNA,BENGALURU vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE,, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)