ITAT Bangalore Bench
18,441 judgments
ESSAE SUHAGRAJA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1) , BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
ESSAE SUHAGRAJA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
BHAWARLALDARLA HARISH KUMAR ,MYSORE vs INCOME TAX OFFICER, WARD-1(1) & TPS,, MYSORE
SHRI PRASHANT MAHARISHI, VICE – (President)
DEPUTY COMMISSIONER OF INCOME TAX, BENGALURU vs FLIPKART INDIA PVT LTD, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BENGALURU vs FLIPKART INDIA PVT LTD, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
ROOPA JAGADISH ,MYSURU vs ACIT, CIRCLE-1(1), MYSURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
NEHRU SMARAKA VIDYA KENDRA TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
NANDINI CREDIT CO-OPERATIVE SOCIETY LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-4(2)(3), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President)
BHAVANA CO-OP CREDIT SOCIETY NIYAMITA ,SIRSI vs INCOME TAX OFFICER, WARD-1, SIRSI
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
GONIKOPPAL PRIMARY RURAL AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LIMITED ,KODAGU vs PR. COMMISSIONER OF INCOME TAX, BENGALURU-3, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
M/S. CPV ENGINEER PRIVATE LIMTIED,HUBBALLI vs THE INCOME TAX OFFICER, WARD-1(1), HUBBALLI
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
M/S. CPV ENGINEER PRIVATE LIMTIED ,HUBBALII vs THE INCOME TAX OFFICER, WARD-1(1), HUBBALLI
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
GIRISH SANU,MANGALURU vs INCOME TAX OFFICER, WARD-1(2), MANGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
DCIT CENTRAL CIRCLE-2(2), BANGALORE vs M/S GMR AIRPORTS LIMITED (ERSTWHILE M/S GMR AIRPORT INFRASTRUCTURE LTD), BANGALORE
DCIT CENTRAL CIRCLE -2(2), BANGALORE vs M/S GMR AIRPORTS LIMITED (ERSTWHILE M/S GMR AIRPORT INFRASTRUCTURE LTD), BANGALORE
DCIT CENTRAL CIRCLE-2(2), BANGALORE vs M/S GMR AIRPORTS LIMITED (ERSTWHILE M/S GMR AIRPORT INFRASTRUCTURE LTD), BANGALORE
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(2), BANGALORE vs M/S GMR AIRPORTS LIMITED (ERSTWHILE M/S GMR AIRPORT INFRASTRUCTURE LTD), BANGALORE
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs MERCEDES BENZ RESEARCH AND DEVELOPMENT INDIA PRIVATE LIMITED, BANGALORE
SHRI K.G SUBBARAMA SETTY ,BANGALORE vs ACIT 5(2)(1) BANGALORE, C R BUILDING
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
K A SUJIT CHANDAN,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE BENGALURU.-5(2)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
