ITAT Bangalore Bench
18,441 judgments
QUINTILES RESEARCH (INDIA) PVT. LTD.,BANGALORE vs THE DY.CIT, CIRCLE-3(1)(2),, AHMEDABAD
BALLAGERE RANGEGOWDA SHARADA LEGAL HEIR OF LATE DEBBUR SIDDAIAH DEVARAJ,BENGALURU vs INCOME TAX OFFICER, WARD-6(3)(1), BENGALURU
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI. CHANDRAKANT SHAMAPPA KONTHA,HUBLI vs DCIT, CIRCLE-1 & TPS, HUBLI
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
SRI. CHANDRAKANT SHAMAPPA KONTHA,HUBLI vs DCIT, CIRCLE-1(1) & TPS, HUBLI
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
SREE MARUTHI COOPERATIVE HOUSING SOCIETY ,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(3), BENGALURU
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
SANDEEP KARANAM,BANGALORE vs ITO, WARD 5(3)(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
GAJANANA SHAMANNA TALAGERI,GADAG vs INCOME TAX OFFICER, WARD-1 , GADAG
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MALA,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
VAKKALA RAVI KUMAR ,BANGALORE vs INCOME TAX OFFICER, WARD-3(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ARUN KUMAR HURUDI MOGAPPA,HANBAL vs INCOME TAX OFFICER, WARD 1 & TPS, HASSAN
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SMT. AAKRUTI RUIA,BENGALURU vs DCIT, CENTRAL CIRCLE-1(2) , BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
VYAVASAYA SEVA SAHAKARI BANK LIMITED,HALKUSAGAL vs INCOME TAX OFFICER, WARD-1, GADAG
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
TRIFECTA PROJECTS PRIVATE LIMITED ,BENGALURU vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
TRUTH PRO FOUNDATION INDIA ,BANGALORE vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE vs VIJAYA BANK, BARODA CORPORATE CENTRE BANDRA KURLA COMPLEX
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
SHIMOGA URBAN DEVELOPMENT AUTHORITY ,SHIMOGA vs INCOME TAX OFFICER, WARD-5, SHIMOGA
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
SHIMOGA URBAN DEVELOPMENT AUTHORITY ,SHIMOGA vs INCOME TAX OFFICER, WARD-5, SHIMOGA
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
SHIMOGA URBAN DEVELOPMENT AUTHORITY ,SHIMOGA vs INCOME TAX OFFICER, WARD-5, SHIMOGA
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S INFORMATICA BUSINESS SOLUTIONS PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX SPECIAL RAGE-3, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
ESSAE SUHAGRAJA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
