ITAT Bangalore Bench
18,441 judgments
NATURAL REMEDIES PRIVATE LIMITED ,BANGALORE vs DCIT, CIRCLE-5(1)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
VIJAY SAKLECHA ,BANGALORE vs INCOME TAX OFFICER, WARD-3(2)(3), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
PROVEG FOUNDATION ,BANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS) , BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
PROVEG FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS) , BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MUSTAFA ASIF MASOOD ,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(2), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SRI SRI VAISHNAVI PATTINA SOUHARDHA SAHAKARI SANGHA NIYAMITHA,GANGAVATHI vs ITO WARD 1, KOPPAL, KOPPAL
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
GRANDHI BUCHI SANYASI RAJU,BANGALORE vs DCIT, CIRCLE-3(1)(2), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
UMESH BASAVARAJ MAHABALSHETTI,BIJAPUR vs INCOME TAX OFFICER, WARD-1 & TPS, BIJAPUR , BIJAPUR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
CHANNARAYAPATNA NANJAPPA CHANDREGOWDA,HASSAN vs ITO, WARD 1 & TPS, HASSAN
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1 1, BENGALURU, BENGALURU vs GLOBAL TECH PARK PRIVATE LIMITED, BANGALORE
M/S. GLOBAL TECH PARK PVT LTD.,,BANGALORE vs DCIT, CENTRAL CIRCLE-1(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
M/S. GLOBAL TECH PARK PVT LTD.,,BANGALORE vs DCIT, CENTRAL CIRCLE-1(1), BENGALURU
M/S. GLOBAL TECH PARK PVT. LTD.,,BANGALORE vs DCIT, CENTRAL CIRCLE-1(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
M/S. GLOBAL TECH PARK PVT LTD.,,BANGALORE vs DCIT, CENTRAL CIRCLE-1(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
M/S. GLOBAL TECH PARK PVT. LTD.,,BANGALORE vs DCIT, CENTRAL CIRCLE-1(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
M/S. GLOBAL TECH PARK PVT LTD.,,BANGALORE vs DCIT, CENTRAL CIRCLE-1(1), BENGALURU
WRITEMEN MEDIA PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER,WARD-7(1)(3), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, (EXEMPTIONS), CIRCLE-1, BENGALURU vs RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES, BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BROADBAND TELECOM INC ,CALIFORNIA USA vs DCIT, INTERNATIONAL TAXATION, CIRCLE-2(2), BENGALURU
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BANGALORE vs M/S. MANIPAL HOSPITALS (BANGALORE) PRIVATE LIMITED, BENGALURU
Shri Prashant Maharishi, Hon'ble (Vice President), Shri Soundararajan K, Hon'ble (Judicial Member)
