ITAT Bangalore Bench
18,441 judgments
KARNATAKA BANK LTD,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE 1 (1) & TPS, MANGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
MAHENDRA BELLAVI NARENDRA ,BANGALORE vs INCOME TAX OFFICER, WARD-6(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
NARAYANA RAO SUJATHA ,CHAMARAJANAGAR vs INCOME TAX OFFICER, WARD-1 , CHAMARAJANAGAR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
RAJARAM PURUSHOTTAMA HEGDE,HUBBALLI vs INCOME TAX OFFICER, WARD 1(1), HUBLI, HUBLI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SHRI GURU GAJADANDESHWARA CHARITABLE TRUST,DEVARABHUPUR, LINGASAGUR vs THE INCOME TAX OFFICER, EXEMPTION, EXEMPTION WARD-1, KALBURGI, KALBURGI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DHARMALINGAM,MYSORE vs DCIT, CIRCLE-1(1) & TPS, MYSORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
THOTLI RAMAKRISHNAPPA ANANTHKUMAR,KOLAR vs INCOME TAX OFFICER, WARD-1, KOLAR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
B M VENKATARAMAN GOWDA L/H OF LATE B M CHANDREGOWDA,KOLAR vs DCIT, CENTRAL CIRCLE-1, BANGALORE
B M VENKATARAMAN GOWDA L/H OF LATE B M CHANDREGOWDA,KOLAR vs DCIT, CENTRAL CIRCLE-1, BANGALORE
B M VENKATARAMAN GOWDA L/H OF LATE B M CHANDREGOWDA,KOLAR vs DCIT, CENTRAL CIRCLE-1, BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
B M VENKATARAMAN GOWDA L/H OF LATE B M CHANDREGOWDA,KOLAR vs DCIT, CENTRAL CIRCLE-1, , BANGALORE
B M VENKATARAMAN GOWDA L/H OF LATE B M CHANDREGOWDA ,KOLAR vs DCIT, CENTRAL CIRCLE-1, BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
MYSORE BRINDAVAN SKY TRUST,MYSORE, KARNATAKA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE, KARNATAKA
CENTECH ENGINEERS PVT. LTD,MUMBAI vs ACIT-CIRCLE-2(1)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
NEKKUNDI SRINIVASA REDDY KESHAVA REDDY,BENGALURU vs DCIT, CENTRAL CIRCLE-2(4), BENGALURU
Shri Prashant Maharishi, Hon'ble (Vice President), Shri Soundararajan K, Hon'ble (Judicial Member)
NEKKUNDI SRINIVASA REDDY KESHAVA REDDY,BENGALURU vs DCIT, CENTRAL CIRCLE-2(4), BENGALURU
Shri Prashant Maharishi, Hon'ble (Vice President), Shri Soundararajan K, Hon'ble (Judicial Member)
NEKKUNDI SRINIVASA REDDY KESHAVA REDDY,BENGALURU vs DCIT, CENTRAL CIRCLE-2(4), BENGALURU
Shri Prashant Maharishi, Hon'ble (Vice President), Shri Soundararajan K, Hon'ble (Judicial Member)
NEKKUNDI SRINIVASA REDDY KESHAVA REDDY,BENGALURU vs DCIT, CENTRAL CIRCLE-2(4), BENGALURU
Shri Prashant Maharishi, Hon'ble (Vice President), Shri Soundararajan K, Hon'ble (Judicial Member)
SIDDIQ HUSSAIN DELVI,BENGALURU vs INCOME TAX OFFICER, WARD-1(2)(2), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
CHETAN TRAVELS ,BANGALORE vs DCIT, CIRCLE-1(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)