ITAT Bangalore Bench
18,441 judgments
DCIT EXEMPTIONS, CIRCLE-1, MANGALURU vs NAVODAYA GRAMA VIKAS CHARITABLE TRUST, MANGALORE
Shri Prashant Maharishi, Hon'ble (Vice President), Shri Soundararajan K, Hon'ble (Judicial Member)
MANIPAL GLOBAL EDUCATION SERVICES PVT LTD., ,BANGALORE vs ACIT, CENTRAL CIRCLE-2(2), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
MANIPAL HOSPITALS PVT. LTD (FORMERLY KNOWN AS COLUMBIA ASIA HOSPITALS PVT. LTD),BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(2), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
MANIPAL EDUCATION AND MEDICAL GROUP INDIA PVT. LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
MANIPAL EDUCATION AND MEDICAL GROUP INDIA PVT. LTD.,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
MANIPAL EDUCATION AND MEDICAL GROUP INDIA PVT. LTD. ,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
CHIGURU VIGNANA SAMSTHE,MYSORE vs CIT (EXEMPTIONS) BANGALORE, BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
Y. SRINIVASA RAJU & COMPANY PRIVATE LIMITED ,BENGALURU vs INCOME TAX OFFICER, WARD-7(1)(3), BANGALORE
REHANA PARVEEN,MANGALORE vs INCOME TAX OFFICER, WARD 6(3)(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
JANA SEVA SAMRUDDI EDUCATION AND RURAL DEVELOPMENT SOCIETY R ,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(5), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
KANVA MAHRSHI TRUST ,BANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS) , BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
MADHU KHATRI, SINGAPORE,SINGAPORE vs DCIT CIRCLE 3(3)(1), BANGALORE, BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
PRAKASH BARE,BENGALURU vs DCIT CIRCLE 2(2)(1), KORAMANGALA, BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
SRI. BILIGIRIRANGANATHSWAMY MULTI PURPOSE CO-OPERATIVE SOCIETY ,CHAMARAJANAGAR vs INCOME TAX OFFICER, WARD-1 , CHAMARAJANAGAR
PARISARA ABHIVRUDHI FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
PARISARA ABHIVRUDHI FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
OSTRICH MOBILITY INSTRUMENTS PRIVATE LIMITED ,BENGALURU vs INCOME TAX OFFICER, WARD-5(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
SANDUR KUSHALA KALA KENDRA ,BELLARY vs INCOME TAX OFFICER, WARD-1 EXEMPTIONS, GULBARGA
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
EQUIPMENT FABRICATORS,BENGALURU vs ACIT, CIRCLE-4(2)(1), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
SHRI GUJRATI VAISHNAV SEVA TRUST ,MANGALORE vs INCOME TAX DEPARTMENT, CIT (EXEMPTIONS), BENGALURU., BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)