← All Benches
ITAT Ahmedabad Bench
14,605 judgments
SHUBH ASHISH FOUNDATION TRUST,BOPAL, AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD
ITA 1063/AHD/2026[NOT APPLICABLE]Status: Disposed21/5/2026
SUNRISE EDUCATION TRUST,SABARKANTHA vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1049/AHD/2026[NA]Status: Disposed21/5/2026
SHUDDADWATI PANCHAMPITHADISHAWAR GOSWAMI SHREE 108 DEVKINANDECHARYAJI SAMA ,VADODARA vs CIT(EXEMPTION), AHMEDABAD
ITA 1037/AHD/2026[NA]Status: Disposed21/5/2026
INCOME TAX OFFICER, WARD-3(1)(2), AHMEDABAD, AHMEDABAD vs KIRANSINH ABESINH VAGHELA, AHMEDABAD
ITA 2675/AHD/2025[2017-18]Status: Disposed21/5/2026AY 2017-18
PARESHKUMAR ARVINDBHAI PATEL,VADODARA vs THE ITO, WARD-1(2)(1), VADODARA
ITA 2642/AHD/2025[2010-11]Status: Disposed21/5/2026AY 2010-11
AARNIK RAJENDRA SHAH,AHMEDABAD vs INCOME TAX OFFICER, WARD 1(2)(1), AHMEDABAD
ITA 2623/AHD/2025[2022-23]Status: Disposed21/5/2026AY 2022-23
SHYAMSINGH RANSINGH TOMAR,AHMEDABAD vs THE ITO, WARD-2(1)(2), AHMEDABAD
ITA 2384/AHD/2025[2014-15]Status: Disposed21/5/2026AY 2014-15
SURESH PRABHULAL KABRA,AHMEDABAD vs THE ITO, WARD-1(1)(3), AHMEDABAD
ITA 2078/AHD/2025[2018-19]Status: Disposed21/5/2026AY 2018-19
ANJUMAN FALAHE DAREN,DANTA vs INCOME TAX DEPARTMENT, CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 909/AHD/2026[NOT APPLICABLE]Status: Disposed20/5/2026
TALATI VENIDAS BHAGVANDAS NI DHARAMSHALA,NADIAD vs THE CIT(EXEMPTION), AHMEDABAD
ITA 901/AHD/2026[NA]Status: Disposed20/5/2026
TALATI VENIDAS BHAGVANDAS NI DHARAMSHALA,NADIAD vs THE CIT(EXEMPTION), AHMEDABAD
ITA 900/AHD/2026[NA]Status: Disposed20/5/2026
SINDH CO. OP. CREIDT SOCIETY LIMITED,VADODARA vs THE DY. CIT, CIRCLE-2(1)(1), VADODARA
ITA 313/AHD/2026[2020-21]Status: Disposed20/5/2026AY 2020-21
TALAJA KELAVNI MANDAL,BHAVANAGAR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1317/AHD/2026[NA]Status: Disposed20/5/2026
TALAJA KELAVNI MANDAL,BHAVNAGAR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1316/AHD/2026[NA]Status: Disposed20/5/2026
VADODARA EDUCATION TRUST,VADODARA vs CIT(EXEMPTION) AHMEDABAD, AHMEDABAD
ITA 1263/AHD/2026[NA]Status: Disposed20/5/2026
VADODARA EDUCATION TRUST,VADODARA vs CIT(EXEMPTION) AHMEDABAD, AHMEDABAD
ITA 1262/AHD/2026[NA]Status: Disposed20/5/2026
ARJUN GREEN POWER PRIVATE LIMITED,AHMEDABAD vs ASSISTANT COMMISSIONER AHMEDABAD (1) (1), AHMEDABAD
ITA 1247/AHD/2026[2020-21]Status: Disposed20/5/2026AY 2020-21
ANDHAJAN MANDAL,KHEDA vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1244/AHD/2026[NA]Status: Disposed20/5/2026
ANDHAJAN MANDAL,KHEDA vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1243/AHD/2026[NA]Status: Disposed20/5/2026
AUREENA FOUNDATION,AHMEDABAD vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1115/AHD/2026[NA]Status: Disposed20/5/2026
