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ITAT Ahmedabad Bench

14,605 judgments

AUREENA FOUNDATION,AHMEDABAD vs THE CIT(EXEMPTION), AHMEDABAD

ITA 1114/AHD/2026[NA]Status: Disposed20/5/2026

SAMTA S. JAIN,AHMEDABAD vs THE ACIT, CIRCLE-2(2)(1), AHMEDABAD

ITA 865/AHD/2025[2012-13]Status: Disposed20/5/2026AY 2012-13

AXIS BANK LIMITED,AHMEDABAD vs THE ACIT, CIRCLE-1(1)(1), AHMEDABAD

ITA 612/AHD/2025[2021-22]Status: Disposed20/5/2026AY 2021-22

AXIS BANK LIMITED,AHMEDABAD vs THE ACIT, CIRCLE-1(1)(1), AHMEDABAD

ITA 611/AHD/2025[2020-21]Status: Disposed20/5/2026AY 2020-21

DCIT, CIRCLE 1(1)(1), AHMEDABAD, AHMEDABAD vs AXIS BANK LIMITED, AHMEDABAD

ITA 564/AHD/2025[2021-22]Status: Disposed20/5/2026AY 2021-22

DCIT, CIRCLE 1(1)(1), AHMEDABAD, AHMEDABAD vs AXIS BANK LIMITED, AHMEDABAD

ITA 563/AHD/2025[2020-21]Status: Disposed20/5/2026AY 2020-21

PRASPACK INDUSTRIES PVT. LTD.,MEHSANA vs THE ACIT, CIRCLE, MEHSANA

ITA 2681/AHD/2025[2012-13]Status: Disposed20/5/2026AY 2012-13

RAMESHBHAI RAYJIBHAI PARMAR,VADODARA vs THE ITO, WARD-1(2)(2), VADODARA

ITA 2664/AHD/2025[2015-16]Status: Disposed20/5/2026AY 2015-16

RAMESHBHAI RAYJIBHAI PARMAR,VADODARA vs THE ITO, WARD-1(2)(2), VADODARA

ITA 2663/AHD/2025[2015-16]Status: Disposed20/5/2026AY 2015-16

TARABEN CHUNIBHAI PATEL,VADODARA vs THE ITO, WARD-3(1)(4), VADODARA

ITA 84/AHD/2026[2016-17]Status: Disposed19/5/2026AY 2016-17

DCIT, CIRCLE 1(1)(1), AHMEDABAD, AHMEDABAD vs AMBUJA CEMENTS LIMITED, AHMEDABAD

ITA 593/AHD/2026[2004-05]Status: Disposed19/5/2026AY 2004-05

DILIPBHAI DHANJIBHAI KOTHIYA,AHMEDABAD vs THE ACIT, CICLE-4(1)(1), AHMEDABAD

ITA 547/AHD/2026[2020-21]Status: Disposed19/5/2026AY 2020-21

DILIPBHAI DHANJIBHAI KOTHIYA,AHMEDABAD vs THE ACIT, CICLE-4(1)(1), AHMEDABAD

ITA 546/AHD/2026[2019-20]Status: Disposed19/5/2026AY 2019-20

DILIPBHAI DHANJIBHAI KOTHIYA,AHMEDABAD vs THE ACIT, CICLE-4(1)(1), AHMEDABAD

ITA 545/AHD/2026[2019-20]Status: Disposed19/5/2026AY 2019-20

DILIPBHAI DHANJIBHAI KOTHIYA,AHMEDABAD vs THE ACIT, CICLE-4(1)(1), AHMEDABAD

ITA 544/AHD/2026[2019-20]Status: Disposed19/5/2026AY 2019-20

ACIT, CIRCLE-1, BHAVNAGAR, BHAVNAGAR vs MOHMEDARIF HARUNBHAI LAKHANI, BHAVNAGAR

ITA 500/AHD/2026[2014-15]Status: Disposed19/5/2026AY 2014-15

GURJARI CO-OP HOUSING SOCIETY LTD.,AHMEDABAD vs THE ITO, WARD-3(3)(2) NOW WARD-3(3)(1), AHMEDABAD

ITA 119/AHD/2026[2012-13]Status: Disposed19/5/2026AY 2012-13

SATYAM VIVIDHLAXI SEVA TRUST,BHAVNAGAR vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 1175/AHD/2026[NA]Status: Disposed19/5/2026

VANRAJSINH DADBHAI KAHOR,AHMEDABAD vs THE ITO, WARD-5(3)(2), AHMEDABAD

ITA 112/AHD/2026[2015-16]Status: Disposed19/5/2026AY 2015-16

SHRI DWARKANATH TRUST,PILVAI vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 1067/AHD/2026[NOT APPLICABLE]Status: Disposed19/5/2026