← All Benches
ITAT Ahmedabad Bench
14,605 judgments
N. K. INDUSTRIES LTD.,AHMEDABAD vs THE DY. CIT, CIRCLE-3(1)(1), AHMEDABAD
ITA 731/AHD/2025[2011-12]Status: Disposed19/5/2026AY 2011-12
VASANTRAO NAMDEV JADHAV,AHMEDABAD vs THE ITO, WARD-1(2)(4), AHMEDABAD
ITA 2662/AHD/2025[2017-18]Status: Disposed19/5/2026AY 2017-18
GOVINDBHAI NANJIBHAI CHAUDHARI,AHMEDABAD vs ITO WARD 5(3)(1) AHMEDABAD, AHMEDABAD
ITA 2440/AHD/2025[2019-20]Status: Disposed19/5/2026AY 2019-20
ALKESHKUMAR LALBHAI PATEL,GUJARAT vs ITO WARD 5(3)(1), AHMEDABAD, GUJARAT
ITA 2436/AHD/2025[2019-20]Status: Disposed19/5/2026AY 2019-20
ARAV CO-OPERATIVE HOUSING SOCIETY LTD. ,AHMEDABAD vs THE ACIT, CIRCLE 3(1)(1), AHMEDABAD
ITA 2173/AHD/2025[2019-20]Status: Disposed19/5/2026AY 2019-20
ARAV CO-OPERATIVE HOUSING SOCIETY LTD. ,AHMEDABAD vs THE ACIT, CIRCLE 3(1)(1), AHMEDABAD
ITA 2172/AHD/2025[2019-20]Status: Disposed19/5/2026AY 2019-20
ARAV CO-OPERATIVE HOUSING SOCIETY LTD. ,AHMEDABAD vs THE ACIT, CIRCLE 3(1)(1), AHMEDABAD
ITA 2171/AHD/2025[2018-19]Status: Disposed19/5/2026AY 2018-19
ARAV CO-OPERATIVE HOUSING SOCIETY LTD. ,AHMEDABAD vs THE ACIT, CIRCLE 3(1)(1), AHMEDABAD
ITA 2170/AHD/2025[2018-19]Status: Disposed19/5/2026AY 2018-19
KETAN RAJENKUMAR DAVE,AHMEDABAD vs THE DY.CIT, CIRCLE-3(1)(1), AHMEDABAD
ITA 2132/AHD/2025[2021-22]Status: Disposed19/5/2026AY 2021-22
DASTUR KAYOJI MIRZA MEMORIAL FUND,VALSAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2076/AHD/2025[NA]Status: Disposed19/5/2026
GREENSPACE INFRATECH PVT. LTD.,VADODARA vs THE INCOME TAX OFFICER,WARD-1(1)(3) NOW WARD-1(1)(1), VADODARA
ITA 699/AHD/2023[2013-14]Status: Disposed19/5/2026AY 2013-14
VIJAYKUMAR MANHARBHAI BARIYA,VADODARA vs THE DY.CIT, CIRCLE-1(1)(1), VADODARA
ITA 97/AHD/2026[2018-19]Status: Disposed18/5/2026AY 2018-19
VIJAYKUMAR MANHARBHAI BARIYA,VADODARA vs THE DY.CIT, CIRCLE-1(1)(1), VADODARA
ITA 96/AHD/2026[2018-19]Status: Disposed18/5/2026AY 2018-19
VAGHELA VELUBHAI,AHMEDABAD vs THE ITO, WARD-3(2)(5), AHMEDABAD
ITA 209/AHD/2026[2017-18]Status: Disposed18/5/2026AY 2017-18
NIRHAS FOUNDATION,VADODARA vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1242/AHD/2026[NA]Status: Disposed18/5/2026
NIRHAS FOUNDATION,VADODARA vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1241/AHD/2026[NA]Status: Disposed18/5/2026
MACRO FOUNDATION TRUST,AHMEDABAD vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1201/AHD/2026[2027-28]Status: Disposed18/5/2026AY 2027-28
MACRO FOUNDATION TRUST,AHMEDABAD vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1200/AHD/2026[2027-28]Status: Disposed18/5/2026AY 2027-28
PURUSHOTAMDAS BAPA EDUCATION AND CHARITABLE TRUST,BHAVNAGAR vs CIT(EXEMPTION), AHMEDABAD
ITA 1172/AHD/2026[2026-27]Status: Disposed18/5/2026AY 2026-27
PURUSHOTTAMDAS BAPA EDUCATION AND CHARITABLE TRUST,BHAVNAGAR vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1171/AHD/2026[2026-27]Status: Disposed18/5/2026AY 2026-27
