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ITAT Ahmedabad Bench
14,605 judgments
PRAYATNA FOUNDATION BHAVNAGAR,BHAVNAGAR vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1156/AHD/2026[NA]Status: Disposed18/5/2026
SHREE KADI DASA DISAVAL VANIK UTKARSH MANDAL,AHMEDABAD vs THE CIT(E) AHMEDABAD, AHMEDABAD
ITA 1154/AHD/2026[Not Applicable]Status: Disposed18/5/2026
SHREE KADI DASA DISAVAL VANIK UTKARSH MANDAL,AHMEDABAD vs THE CIT(E) AHMEDABAD, AHMEDABAD
ITA 1153/AHD/2026[Not Applicable]Status: Disposed18/5/2026
VIVA PUBLIC CHARITABLE TRUST,AHMEDABAD vs THE CIT(E) AHMEDABAD, AHMEDABAD
ITA 1151/AHD/2026[Not Applicable]Status: Disposed18/5/2026
VIVA PUBLIC CHARITABLE TRUST,AHMEDABAD vs THE CIT(E) AHMEDABAD, AHMEDABAD
ITA 1150/AHD/2026[Not Applicable]Status: Disposed18/5/2026
BABARBHAI MANEKBHAI DESAI,AHMEDABAD vs INCOME TAX OFFICER WARD 3(3)(1) AHMEDABAD, AHMEDABAD
ITA 1139/AHD/2026[2021-22]Status: Disposed18/5/2026AY 2021-22
BABARBHAI MANEKBHAI DESAI,AHMEDABAD vs INCOME TAX OFFICER WARD 3(3)(1) AHMEDABAD, AHMEDABAD
ITA 1138/AHD/2026[2020-21]Status: Disposed18/5/2026AY 2020-21
VIRU TEXTILE MILLS PRIVATE LIMITED,AHMEDABAD vs THE ITO, WARD-4(1)(1), AHMEDABAD
ITA 1221/AHD/2025[2017-18]Status: Disposed18/5/2026AY 2017-18
VIRU TEXTILE MILLS PRIVATE LIMITED,AHMEDABAD vs THE ITO, WARD-4(1)(1), AHMEDABAD
ITA 1220/AHD/2025[2016-17]Status: Disposed18/5/2026AY 2016-17
PATEL PRAKASHCHANDRA AMBALAL, HUF,ANAND vs THE ADDL.CIT, RANGE-1, VADODARA
ITA 2656/AHD/2025[2017-18]Status: Disposed15/5/2026AY 2017-18
CDCON FOUNDATION,AHMEDABAD vs THE ITO, WARD-1(EXEMPTION), AHMEDABAD
ITA 2644/AHD/2025[2019-20]Status: Disposed15/5/2026AY 2019-20
HARIKRUSHNA ORNAMENT,BHAVNAGAR vs ITO WARD 1(10) BHAVNAGAR, BHAVNAGAR
ITA 2625/AHD/2025[2023-2024]Status: Disposed15/5/2026AY 2023-2024
SHREE AANTA KADVA PATIDAR SAMAJ,UNJHA vs INCOME TAX OFFICE (EXEMPTION), PALANPUR
ITA 2567/AHD/2025[2016-17]Status: Disposed15/5/2026AY 2016-17
DILIPBHAI RANCHHODBHAI PATEL,VADODARA vs THE ITO, WARD-1(3)(1), VADODARA
ITA 2516/AHD/2025[2020-21]Status: Disposed15/5/2026AY 2020-21
PRAKASH RE ROLLERS PVT. LTD.,BHAVNAGAR vs THE PR.CIT-1, AHMEDABAD
ITA 2490/AHD/2025[2017-18]Status: Disposed15/5/2026AY 2017-18
PARIKH ENTERPRISE PRIVATE LIMITED,AHMEDABAD vs THE DY.CIT,CIRCLE 3(1)(1), AHMEDABAD
ITA 2465/AHD/2025[2018-19]Status: Disposed15/5/2026AY 2018-19
DIVYESH MAHESHKUMAR PRAJAPATI,AHMEDABAD vs THE ITO, WARD-3(3)(1), AHMEDABAD
ITA 2434/AHD/2025[2021-22]Status: Disposed15/5/2026AY 2021-22
NIKET MAHESHBHAI SHAH,VADODARA vs THE ITO, WARD-1(2)(2), VADODARA
ITA 2341/AHD/2025[2019-20]Status: Disposed15/5/2026AY 2019-20
ABHISHEK RAJESHBHAI KARIA,AHMEDABAD vs ITO WARD 1(2)(1), AHMEDABAD, AHMEDABAD
ITA 2327/AHD/2025[2019-20]Status: Disposed15/5/2026AY 2019-20
DCIT, CIRCLE 1(1)(1), AHMEDABAD, AHMEDABAD vs BHARATJI DESIGNER JEWELLERY PRIVATE LIMITED, AHMEDABAD
ITA 2306/AHD/2025[2017-18]Status: Disposed15/5/2026AY 2017-18