← All Benches
ITAT Ahmedabad Bench
14,605 judgments
SUVARNABEN SURESHBHAI SHAH,AHMEDABAD vs THE ITO, WARD-2(1)(2), AHMEDABAD
ITA 2040/AHD/2025[2019-20]Status: Disposed26/5/2026AY 2019-20
SUDARSHAN STATUS CORPORATION,AHMEDABAD vs THE DY.CIT, CIRCLE-4(1)(1), AHMEDABAD
ITA 2011/AHD/2025[2017-18]Status: Disposed26/5/2026AY 2017-18
DCIT, CIRCLE 1(1)(1), AHMEDABD, AHMEDABAD vs DHARMDEEP COMMODITIES PVT LTD, AHMEDABAD
ITA 1967/AHD/2025[2014-15]Status: Disposed26/5/2026AY 2014-15
DCIT, CIRCLE 1(1)(1), AHMEDABAD, AHMEDABAD vs DHARMDEEP COMMODITIES PVT LTD, AHMEDABAD
ITA 1966/AHD/2025[2014]Status: Disposed26/5/2026
STYRENIX PERFORMANCE MATERIALS LIMITED (FORMERLY KNOWN AS INEOS STYROLUTION INDIA LIMITED),VADODARA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), VADODARA, VADODARA
ITA 2178/AHD/2024[2021-22]Status: Disposed26/5/2026AY 2021-22
DEOBRAT JHA, AHMEDABAD NR. SACHNIN TOWER vs AASHNA DEVELOPERS PVT. LTD., AHMEDABAD
ITA 1505/AHD/2024[2022-23]Status: Disposed26/5/2026AY 2022-23
INCOME TAX OFFICER, SACHIN TOWER AAYAKAR BHAWAN VEJALPUR vs AASHNA DEVELOPERS PVT LTD, AHMEDABAD
ITA 1504/AHD/2024[2018-19]Status: Disposed26/5/2026AY 2018-19
BHAGWAN MAHAVIR EDUCATION FOUNDATION,SURAT vs ASST. CIT, CIRCLE-2 (EXEMPTION), AHMEDABAD
ITA 985/AHD/2026[2026-27]Status: Disposed22/5/2026AY 2026-27
PALLAVI NILESHBHAI SHAH,BHAVNAGAR, GUJARAT vs ITO CIRCLE 1 ,BHAVNAGAR, BHAVNAGAR, GUJARAT
ITA 376/AHD/2026[2022-23]Status: Disposed22/5/2026AY 2022-23
SAROJBEN URMISHBHAI SHAH,AHMEDABAD vs THE ITO, WARD-5(3)(2), AHMEDABAD
ITA 312/AHD/2026[2016-17]Status: Disposed22/5/2026AY 2016-17
KRISHNA PETROLEUM,NADIAD vs THE ITO, WARD-1, NADIAD
ITA 239/AHD/2026[2017-18]Status: Disposed22/5/2026AY 2017-18
JIVRAJBHAI DHANJIBHAI PATEL,GANDHINAGAR vs THE ITO, WARD-1, MEHSANA
ITA 2611/AHD/2025[2017-18]Status: Disposed22/5/2026AY 2017-18
SHAKTI POLYWEAVE PRIVATE LIMITED,AHMEDABAD vs THE DY.CIT, CIRCLE-4(1)(1), AHMEDABAD
ITA 2404/AHD/2025[2019-20]Status: Disposed22/5/2026AY 2019-20
SHAKTI POLYWEAVE PRIVATE LIMITED,AHMEDABAD vs THE DY.CIT, CIRCLE-4(1)(1), AHMEDABAD
ITA 2403/AHD/2025[2018-19]Status: Disposed22/5/2026AY 2018-19
DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE 2 1 1 AHMEDABAD, AHMEDABAD vs ELECTROTHERM (INDIA) LIMITED, AHMEDABAD
ITA 1640/AHD/2025[2013-14]Status: Disposed22/5/2026AY 2013-14
PARMARTH FOUNDATION BHAVNAGAR,BHAVNAGAR vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1457/AHD/2026[NA]Status: Disposed21/5/2026
SHREE SAMAST SATHWARA GYATI BOTAD,BOTAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1362/AHD/2026[NA]Status: Disposed21/5/2026
BAPESARA MOHALLA SIPAHI,BHAVNAGAR vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1348/AHD/2026[NA]Status: Disposed21/5/2026
SARASWATI EDUCATION AND CHARITABLE TRUST,BHAVNAGAR vs CIT(EXEMPTION), AHMEDABAD
ITA 1176/AHD/2026[2026-27]Status: Disposed21/5/2026AY 2026-27
GUJMIN INDUSTRY ASSOCIATION,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 1162/AHD/2026[NA]Status: Disposed21/5/2026