← All Benches
ITAT Ahmedabad Bench
14,605 judgments
K R SOLVENT LLP,SURENDRANAGAR vs DCIT, CIRCLE 4(1)(1), AHMEDABAD, AHMEDABAD
ITA 2136/AHD/2025[2019-20]Status: Disposed2/6/2026AY 2019-20
UMA ORGANICS,VADODARA vs INCOME TAX OFFICER WARD 1(3)(1), VADODARA
ITA 366/AHD/2026[2023-24]Status: Heard29/5/2026AY 2023-24
SOMALAI HANUMAN EDUCATION TRUST,NA vs ARIVS.THE CIT(EXEMPTION), AHMEDABAD
ITA 2544/AHD/2025[NA]Status: Disposed29/5/2026
DCIT CIRCLE-4(1)(1), AHMEDABAD, VEJALPUR vs SHREE NAKODA TEXFAB PRIVATE LIMITED, AHMEDABAD
ITA 2233/AHD/2025[2019-20]Status: Heard29/5/2026AY 2019-20
SHRI BHAVNATH CHARITABLE TRUST MONPAR,BHAVNAGAR vs THE CIT(EXEMPTION), AHMEDABAD
ITA 2059/AHD/2025[NA]Status: Disposed29/5/2026
INCOME TAX OFFICER, WARD 3(3)(5), AHMEDABAD, AHMEDABAD vs SMIT CHOKSHI, AHMEDABAD
ITA 1864/AHD/2025[2017-18]Status: Heard29/5/2026AY 2017-18
KARSHANBHAI V PATEL-HUF,AHMEDABAD vs ITO, WARD-3(3)(8), AHMEDABAD
ITA 305/AHD/2019[2015-16]Status: Disposed29/5/2026AY 2015-16
APRAAVA RENEWABLE ENERGY PRIVATE LIMITED,MUMBAI vs THE PR.CIT, AHMEDABAD-1, AHMEDABAD
ITA 692/AHD/2025[2018-19]Status: Disposed27/5/2026AY 2018-19
MEHBOOB JABIR PATEL,GODHRA vs THE ITO, WARD-1, GODHRA
ITA 523/AHD/2025[2014-15]Status: Disposed27/5/2026AY 2014-15
RAJVI SHAH,AHMEDABAD vs THE ITO, WARD-5(3)(1), AHMEDABAD
ITA 399/AHD/2025[2015-16]Status: Disposed27/5/2026AY 2015-16
LALITKUMAR DINEDHCHANDRA SHAH,AHMEDABAD vs THE ITO, WARD-1, PALANPUR
ITA 2205/AHD/2025[2015-16]Status: Disposed27/5/2026AY 2015-16
MILACRON INDIA PRIVATE LIMITED,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 1696/AHD/2024[2020-21]Status: Disposed27/5/2026AY 2020-21
INDUCTOTHERM (INDIA) PRIVATE LIMITED,AHMEDABAD vs THE DY. CIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 1609/AHD/2024[2020-21]Status: Disposed27/5/2026AY 2020-21
ROQUETTE INDIA PRIVATE LIMITED,MUMBAI vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), AHMEDABAD
ITA 366/AHD/2022[2018-19]Status: Disposed27/5/2026AY 2018-19
ROQUETTE INDIA PVT. LTD,MUMBAI vs THE ACIT, CIRCLE-3(1)(1), AHMEDABAD
ITA 102/AHD/2022[2017-18]Status: Disposed27/5/2026AY 2017-18
THE ACIT, ANAND CIRCLE, ANAND vs SHRI DHARMENDRABHAI JAYANTIBHAI PATEL, ANAND
ITA 5/AHD/2021[2017-18]Status: Disposed27/5/2026AY 2017-18
ASST. COMMISSIONER OF INCOME TAX, VADODARA vs BIHARIBHAI GOKALBHAI PATEL, KARAMSAD
ITA 235/AHD/2026[2016-17]Status: Disposed26/5/2026AY 2016-17
JITENDRA MOTILAL CHAWLA,AHMEDABAD vs THE ITO, WARD-1, INTL. TAXN., AHMEDABAD
ITA 116/AHD/2026[2019-20]Status: Disposed26/5/2026AY 2019-20
AMBALAL SHAMBHUDAS PATEL, HUF,BANASKANTHA vs THE ITO, WARD-1, PALANPUR
ITA 2620/AHD/2025[2017-18]Status: Disposed26/5/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), VADODARA, VADODARA vs M/S SCHAEFFLER INDIA LIMITED, VADODARA
ITA 2215/AHD/2025[2013-14]Status: Disposed26/5/2026AY 2013-14
