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ITAT Ahmedabad Bench

14,605 judgments

SHREE JALARAM SEVA MANDAL TRUST,VISNAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 1364/AHD/2026[N.A.]Status: Heard9/6/2026

SHREE JALARAM SEVA MANDAL TRUST,VISNAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 1363/AHD/2026[N.A.]Status: Heard9/6/2026

DEPUTY COMMISSIONER OF INCOME TAX, AHMEDABAD vs PARASHAR DEVELOPERS, AHMEDABAD

ITA 1045/AHD/2025[2016-17]Status: Disposed9/6/2026AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX , AAYAKAR BHAVAN, ASHRAM ROAD vs DHAVAL PATEL, AHMEDABAD

ITSSA 77/AHD/2024[2018-19]Status: Disposed8/6/2026AY 2018-19

DHAVAL PATEL,AHMEDABAD vs ACIT CC 1(4) AHMEDABAD, AHMEDABAD

ITSSA 63/AHD/2024[2018-2019]Status: Disposed8/6/2026AY 2018-2019

KANUBHAI LAXMANBHAI RABARI,VADODARA vs THE ITO, WARD-3(1)(1), VADODARA

ITA 447/AHD/2026[2018-19]Status: Disposed8/6/2026AY 2018-19

KANUBHAI LAXMANBHAI RABARI,VADODARA vs THE ITO, WARD-3(1)(1), VADODARA

ITA 446/AHD/2026[2018-19]Status: Disposed8/6/2026AY 2018-19

KANUBHAI LAXMANBHAI RABARI,VADODARA vs THE ITO, WARD-3(1)(1), VADODARA

ITA 445/AHD/2026[2018-19]Status: Disposed8/6/2026AY 2018-19

ALPESH KHODABHAI PATEL,AHMEDABAD vs THE ITO, WARD-3(2)(6), AHMEDABAD

ITA 618/AHD/2025[2012-13]Status: Disposed8/6/2026AY 2012-13

RAMESHBHAI MAHERA,MAHISAGAR vs THE ITO, WARD-1, LUNAWADA

ITA 2118/AHD/2025[2017-18]Status: Disposed8/6/2026AY 2017-18

DEPUTY COMMISSIONER OF INCOME TAX, AAYAKAR BHAVAN, ASHRAM ROAD vs DHAVAL PATEL, AHMEDABAD

ITA 1647/AHD/2024[2019-20]Status: Disposed8/6/2026AY 2019-20

DHAVAL PATEL,AHMEDABAD vs THE ACIT, CC1(4), AHMEDABAD

ITA 1582/AHD/2024[2019-20]Status: Disposed8/6/2026AY 2019-20

MONTUKUMAR RAJNIKANTBHAI JAYSWAL,MEHSANA vs THE ITO, WARD-1, PATAN

ITA 2220/AHD/2025[2023-24]Status: Disposed5/6/2026AY 2023-24

PALASH AMBARNATH GUPTA,AHMEDABAD vs THE ITO, WARD-5(3)(2), AHMEDABAD

ITA 2027/AHD/2025[2017-18]Status: Disposed5/6/2026AY 2017-18

ACIT CENTRAL CIRCLE1(2) AHMEDABAD, AHMEDABAD vs AKSHA MOHAMMEDANAS SHAIKH, AHMEDABAD

ITA 598/AHD/2026[2022-23]Status: Disposed3/6/2026AY 2022-23

SHREYAS CO OP CREDIT SOCIETY LTD,SHREYAS CO OP CREDIT SOCIETY LTD OPP vs ORDER BY, ITO WARD 5.2.2., ABD. CURRENT AO, DCIT, CIR. 2.1.1.ABD., AAYAKAR BHAWAN (VEJALPUR)

ITA 491/AHD/2026[2017-18]Status: Disposed3/6/2026AY 2017-18

AKSHA MOHAMMEDANAS SHAIKH,AHMEDABAD vs THE ACIT, CENTRAL CIRCLE-1(2), AHMEDABAD

ITA 486/AHD/2026[2022-23]Status: Disposed3/6/2026AY 2022-23

KEVAL VISION CORPORATION,BOPAL AHMEDABAD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3(1)(1), AHMEDABAD

ITA 428/AHD/2026[2017-18]Status: Disposed3/6/2026AY 2017-18

PRAYATNA FOUNDATION BHAVNAGAR,BHAVNAGAR vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 1003/AHD/2026[NA]Status: Disposed3/6/2026

J R SHAH EXPORTS LIMITED,AHMEDABAD vs THE ITO, WARD-2(1)(1), AHMEDABAD

ITA 26/AHD/2026[2018-19]Status: Disposed2/6/2026AY 2018-19