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ITAT Ahmedabad Bench
14,605 judgments
UTTAR GUJARAT VIJ COMPANY LTD.,,MEHSANA vs THE PR. CIT-1, VADODARA
ITA 220/AHD/2022[2017-18]Status: Disposed12/6/2026AY 2017-18
MANISH BHIKHABHAI SHAH,VADODARA vs THE DY.CIT, CENTRAL CIRCLE-2, VADODARA
ITSSA 114/AHD/2023[2014-15]Status: Disposed11/6/2026AY 2014-15
MANISH BHIKHABHAI SHAH,VADODARA vs THE DY.CIT, CENTRAL CIRCLE-2, VADODARA
ITSSA 113/AHD/2023[2013-14]Status: Disposed11/6/2026AY 2013-14
MANISH BHIKHABHAI SHAH,VADODARA vs THE DY.CIT, CENTRAL CIRCLE-2, VADODARA
ITSSA 112/AHD/2023[2012-13]Status: Disposed11/6/2026AY 2012-13
MANISH BHIKHABHAI SHAH,VADODARA vs THE DY.CIT, CENTRAL CIRCLE-2, VADODARA
ITSSA 111/AHD/2023[2011-12]Status: Disposed11/6/2026AY 2011-12
MANISH BHIKHABHAI SHAH,VADODARA vs THE DY.CIT, CENTRAL CIRCLE-2, VADODARA
ITSSA 110/AHD/2023[2010-11]Status: Disposed11/6/2026AY 2010-11
MANISH BHIKHABHAI SHAH,VADODARA vs THE DY.CIT, CENTRAL CIRCLE-2, VADODARA
ITSSA 109/AHD/2023[2009-10]Status: Disposed11/6/2026AY 2009-10
TAMANNA EDUCATION TRUST,MAHESANA vs THE CIT (EXEMPTION), AHMEDABAD
ITA 936/AHD/2026[NA]Status: Heard11/6/2026
TAMANNA EDUCATION TRUST,MEHSANA vs THE CIT(EXEMPTION), AHMEDABAD
ITA 935/AHD/2026[NA]Status: Heard11/6/2026
SHREE RAVIPARVATI HIRAMANI CHARITABLE TRUST,AHMEDABAD vs THE CIT(EXEMPTION), AHMEDABAD
ITA 931/AHD/2026[NA]Status: Disposed11/6/2026
SHREE RAVIPARVATI HIRAMANI CHARITABLE TRUST,AHMEDABAD vs THE CIT(EXEMPTION), AHMEDABAD
ITA 930/AHD/2026[NA]Status: Disposed11/6/2026
RAJESH NANUBHAI JHAVERI,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCLE-1(1), AHMEDABAD
ITA 72/AHD/2025[2016-17]Status: Disposed11/6/2026AY 2016-17
ARVIND MEVALAL PANCHAL,AHMEDABAD vs THE ITO, WARD-1(2)(1), AHMEDABAD
ITA 2203/AHD/2025[2018-19]Status: Disposed11/6/2026AY 2018-19
ITO, WARD-1(1)(1)(3), AHMEDABAD, VEJALPUR vs SHREEJI ASSOCIATES, ISCON HOUSE
ITA 73/AHD/2024[2011-12]Status: Disposed11/6/2026AY 2011-12
ITO, WARD-1(1)(3), AHMEDABAD, VEJALPUR vs SHREEJI ASSOCIATES, ISCON HOUSE
ITA 72/AHD/2024[2012-13]Status: Disposed11/6/2026AY 2012-13
MANISH BHIKHABHAI SHAH,VADODARA vs THE DY.CIT, CENTRAL CIRCLE-2, VADODARA
ITA 538/AHD/2023[2015-16]Status: Disposed11/6/2026AY 2015-16
RANASAN KELVANAI MANDAL,SABARKANTHA vs CIT(EXEMPTION), AHMEDABAD
ITA 1415/AHD/2026[NA]Status: Heard9/6/2026
RANASAN KELVANAI MANDAL,SABARKANTHA vs CIT(EXEMPTION), AHMEDABAD
ITA 1414/AHD/2026[NA]Status: Heard9/6/2026
42/84 KADAVA PATIDAR SAMAJ,GANDHINAGAR vs CIT(EXEMPTION), AHMEDABAD
ITA 1396/AHD/2026[NA]Status: Heard9/6/2026
42/84 KADAVA PATIDAR SAMAJ,GANDHINAGAR vs CIT(EXEMPTION), AHMEDABAD
ITA 1395/AHD/2026[NA]Status: Heard9/6/2026
