← All Benches
ITAT Ahmedabad Bench
14,605 judgments
STATE BANK OF INDIA BAVLA BRANCH,AHMEDABAD vs INCOME TAX OFFICER TDS, WARD 3 TDS AHMEDABAD, AHEMDABAD
ITA 1498/AHD/2026[2017-18]Status: Disposed12/6/2026AY 2017-18
SHRI BHADRAKALI MATAJI SEVA TRUST,SIDHPUR, PATAN vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1495/AHD/2026[2026-27]Status: Disposed12/6/2026AY 2026-27
SHRI KAMLABEN JAYANTILAL MIRANI LOHANA MAHAJAN WADI,AHMEDABAD vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1483/AHD/2026[NA]Status: Disposed12/6/2026
JOINT COMMISIONER OF INCOME TAX (OSD) CIRCLE 3(1)(1) AHMEDABAD, AHMEBABAD vs KHUSHAL CLOTHING LLP, AHMEDABAD
ITA 148/AHD/2026[2020-21]Status: Disposed12/6/2026AY 2020-21
SHREE MADHAV VIDYA NIKETAN TRUST,ANKLESHWAR vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1442/AHD/2026[NA]Status: Disposed12/6/2026
SHREE MADHAV VIDYA NIKETAN TRUST,ANKLESHWAR vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1441/AHD/2026[NA]Status: Disposed12/6/2026
SRI MEWADA SUTHAR SEVA SAMAJ,HIMATNAGAR vs CIT(EXEMPTION), AHMEDABAD
ITA 1421/AHD/2026[NA]Status: Disposed12/6/2026
SRI MEWADA SUTHAR SEVA SAMAJ,HIMATNAGAR vs CIT(EXEMPTION), AHMEDABAD
ITA 1420/AHD/2026[NA]Status: Disposed12/6/2026
GENUINE HELP FOUNDATION,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1419/AHD/2026[2027-28]Status: Disposed12/6/2026AY 2027-28
STATE BANK OF INDIA,NADIAD vs INCOME TAX OFFICER,TDS WARD TDS, ANAND , ANAND
ITA 1392/AHD/2026[2016-17]Status: Disposed12/6/2026AY 2016-17
INCOME TAX OFFICER WARD-3(2)(1) AHMEDABAD, AHMEDABAD vs SONABEN ANILKUMAR VARIYA, AHMEDABAD
ITA 1368/AHD/2026[2020-21]Status: Disposed12/6/2026AY 2020-21
SHRI MIRAMBIKA TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX EXEMPTIONS, AHMEDABAD
ITA 1353/AHD/2026[2025-26]Status: Disposed12/6/2026AY 2025-26
SHRI MIRAMBIKA TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX EXEMPTIONS, AHMEDABAD
ITA 1352/AHD/2026[2025-26]Status: Disposed12/6/2026AY 2025-26
STATE BANK OF INDIA BOPAL BRANCH (05084),AHMEDABAD vs THE JOINT COMMISSIONER OF INCOME TAX, TDS ADDL/JT CIT TDS AHM, AHMEDABAD
ITA 1339/AHD/2026[2017-18]Status: Disposed12/6/2026AY 2017-18
STATE BANK OF INDIA BOPAL BRANCH (05084),AHMEDABAD vs THE INCOME TAX OFFICER, TDS CIRCLE (TDS), AHMEDABAD, AHMEDABAD
ITA 1338/AHD/2026[2017-18]Status: Disposed12/6/2026AY 2017-18
GANPATBHAI MAYAJIBHAI BARIA,GODHRA vs ITO, WARD 1, GODHRA, GODHRA
ITA 2693/AHD/2025[2018-19]Status: Disposed12/6/2026AY 2018-19
MAHADEVBHAI K BHARWAD,AHMEDABAD vs ITO, WARD-3(2)(1), AHMEDABAD
ITA 2518/AHD/2025[2018-19]Status: Disposed12/6/2026AY 2018-19
DHARA AMIT KUKADIA,BHAVNAGAR vs INCOME TAX OFFICER, WARD 1(1), BHAVNAGAR, BHAVNAGAR
ITA 2216/AHD/2025[2022-23]Status: Disposed12/6/2026AY 2022-23
BASIL COMMODITIES PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-1(1)(1), AHMEDABAD
ITA 2146/AHD/2025[2023-24]Status: Disposed12/6/2026AY 2023-24
JIGISHA SATISHKUMAR MEHTA,MUMBAI vs THE DY.CIT, CIRCLE-2(1)(1) PREVIOUSLY DCIT, SABARKANTHA CIRCLE-HIMATNAGAR, AHMEDABAD
ITA 1553/AHD/2025[2015-16]Status: Disposed12/6/2026AY 2015-16
