← All Benches
ITAT Ahmedabad Bench
14,605 judgments
SANJAY SAVJIBHAI PATEL,BHAVNAGAR vs THE ITO, WARD-1(1), BHAVNAGAR
ITA 2190/AHD/2025[2017-18]Status: Disposed16/6/2026AY 2017-18
SHRI SWASHRAI MAHILA NAGRIK DHIRAN SEWA CO. OPERATIVE MANDALI LIMITED,VADODARA vs THE DY. CIT, CIRCLE-1(1)(1), VADODARA
ITA 1886/AHD/2025[2017-18]Status: Disposed16/6/2026AY 2017-18
CHECKMATE SERVICES PRIVATE LIMITED,VADODARA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), VADODARA, VADODARA
ITA 853/AHD/2026[2021-22]Status: Disposed15/6/2026AY 2021-22
CHECKMATE SERVICES PRIVATE LIMITED,VADODARA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), VADODARA, VADODARA
ITA 852/AHD/2026[2020-21]Status: Disposed15/6/2026AY 2020-21
MARUTI EDUCATION TRUST,SURENDRANAGAR vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1385/AHD/2026[NA]Status: Disposed15/6/2026
MARUTI EDUCATION TRUST,SURENDRANAGAR vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1384/AHD/2026[NA]Status: Disposed15/6/2026
SANAND LUHANA SADAVRAT FUND KHATU,SANAND vs CIT(EXEMPTION), AHMEDABAD
ITA 1251/AHD/2026[NA]Status: Disposed15/6/2026
RANG AVDHOOT SEVA MANDAL,KHEDA vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1240/AHD/2026[NA]Status: Disposed15/6/2026
RANG AVDHOOT SEVA MANDAL,KHEDA vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1239/AHD/2026[NA]Status: Disposed15/6/2026
VISHAL PLASTOMER PVT. LTD.,AHMEDABAD vs DCIT, CIRCLE 4(1)(1), AHMEDABAD
ITA 1007/AHD/2025[2014-15]Status: Disposed15/6/2026AY 2014-15
AMVIAN AUTOMOTIVE PRIVATE LIMITED,GUJARAT vs CIT, CIRCLE 1(1)(1) / ASSESSMENT UNIT, GUJARAT
ITA 2203/AHD/2024[2021-22]Status: Disposed15/6/2026AY 2021-22
HANUMANPRASAD AMILAL SHARMA,BHAVNAGAR vs DCIT, CIRCLE 1, BHAVNAGAR, BHAVNAGAR
ITA 926/AHD/2026[2013-14]Status: Disposed12/6/2026AY 2013-14
SHRI KHODIYAR MATANU MANDIR TRUST,DEVRASAN vs INCOME TAX DEPARTMENT, CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 897/AHD/2026[NOT APPLICABLE]Status: Disposed12/6/2026
VYOTSAV FOUNDATION,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD , AHMEDABAD
ITA 891/AHD/2026[NA]Status: Disposed12/6/2026
VYOTSAV FOUNDATION,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD , AHMEDABAD
ITA 890/AHD/2026[NA]Status: Disposed12/6/2026
MAHESH UPENDRA MAJITHIA,AHMEDABAD vs DCIT CIRCLE 2 1 1 , AHMEDABAD
ITA 620/AHD/2026[2019-20]Status: Disposed12/6/2026AY 2019-20
AHAD RAJAKBHAI LAKHANI,BHAVNAGAR vs THE ITO, WARD-1(2), BHAVNAGAR
ITA 385/AHD/2026[2021-22]Status: Disposed12/6/2026AY 2021-22
UDARTA CHARITABLE TRUST SAVARKUNDLA,SAVARKUNDLA vs CIT(EXEMPTION), AHMEDABAD
ITA 308/AHD/2026[2025-2026]Status: Disposed12/6/2026AY 2025-2026
MANISHKUMAR PRATAPSINH KATARA,ANAND vs THE ITO WARD-1, ANAND
ITA 214/AHD/2026[2015-16]Status: Disposed12/6/2026AY 2015-16
KAMLESH BHIKHABHAI PATEL,VADODARA vs THE DY. CIT, CIRCLE-1(1)(1), VADODARA
ITA 182/AHD/2026[2017-18]Status: Disposed12/6/2026AY 2017-18