← All Benches
ITAT Ahmedabad Bench
14,605 judgments
THE PARAVADI DUDH UTPADAK SAHAKARI MANDLI LIMITED,PANCHMAHAL vs THE ITO, WARD-1, GODHRA
ITA 2502/AHD/2025[2019-20]Status: Disposed17/6/2026AY 2019-20
ASHISH KAMLESHKUMAR SHAH, HUF,AHMEDABAD vs THE ITO, WARD-3(3)(2), AHMEDABAD
ITA 2493/AHD/2025[2019-20]Status: Disposed17/6/2026AY 2019-20
THE PARAVADI DUDH UTPADAK SAHAKARI MANDLI LIMITED,GODHRA vs THE ITO, WARD-1, GODHRA
ITA 2443/AHD/2025[2019-20]Status: Disposed17/6/2026AY 2019-20
ITO-WD-1(2)(1), AHMEDABAD, AHMEDABAD vs AMRAT MALI, AHMEDABAD
ITA 2003/AHD/2025[2016-17]Status: Disposed17/6/2026AY 2016-17
RAMILABEN VINODBHAI PATEL,AHMEDABAD vs THE ITO, WARD-3(1)(1), AHMEDABAD
ITA 1909/AHD/2025[2018-19]Status: Disposed17/6/2026AY 2018-19
SANJOY SANTOSH SIKDAR,VADODARA vs INCOME TAX OFFICER WARD 1(2)(2), VADODARA
ITA 1904/AHD/2025[2011-12]Status: Disposed17/6/2026AY 2011-12
CHECKMATE SERVICES PVT. LTD.,VADODARA vs THE DY.CIT, CIRCLE-1(1)(1), VADODARA
ITA 1696/AHD/2025[2016-17]Status: Disposed17/6/2026AY 2016-17
BLUERAY TRADING PVT. LIMITED,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCLE-1(1), AHMEDABAD
ITA 497/AHD/2024[2012-13]Status: Disposed17/6/2026AY 2012-13
SHREEJI EDUCATION & SEVA CHARITABLE TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION)- AHMEDABAD, AHMEDABAD
ITA 940/AHD/2026[Not applicable]Status: Disposed16/6/2026
D.L. ASHISH FOUNDATION TRUST,AHMEDABAD vs ASST. UNIT. INCOME TAX DEPT.(PRESENT JURI.ITO, WARD 1(EXEMPTIONS) AHMEDABAD), AHMEDABAD
ITA 1579/AHD/2026[ 2014-15]Status: Disposed16/6/2026
D.L. ASHISH FOUNDATION TRUST,AHMEDABAD vs ASST. UNIT. INCOME TAX DEPT.(PRESENT JURI.ITO, WARD 1(EXEMPTIONS) AHMEDABAD), AHMEDABAD
ITA 1546/AHD/2026[2011-12]Status: Disposed16/6/2026AY 2011-12
JAGDISHCHANDRA KANTILAL TRIVEDI,AHMEDABAD vs INCOME TAX OFFICER, WARD 5(3)(1), AHMEDABAD, AAYKAR BHAWAN VEJALPUR
ITA 1521/AHD/2026[2013-14]Status: Disposed16/6/2026AY 2013-14
SHREE DHARMNANDAN SEVA CHARITABLE TRUST,MORBI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1478/AHD/2026[NA]Status: Disposed16/6/2026
SHETRUNJAY AMRUT ARADHANA TRUST ,PALITANA vs THE COMMISSIONER OF INCOME (EXEMPTION), AHMEDABAD
ITA 1315/AHD/2026[NA]Status: Heard16/6/2026
KESHWANI FOUNDATION,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 1279/AHD/2026[NA]Status: Heard16/6/2026
KESHWANI FOUNDATION,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 1278/AHD/2026[NA]Status: Heard16/6/2026
SHRI UMIYA MATAJI PATIDAR TRUST TRUST,SURENDRANAGAR vs CIT(EXEMPTION),AHMEDABAD(PRESENT JURI.ITO WARD 2,EXEMP,AHM), AHMEDABAD
ITA 1270/AHD/2026[Not Applicable]Status: Disposed16/6/2026
SHRI UMIYA MATAJI PATIDAR TRUST,SURENDRANAGAR vs CIT(EXEMPTION), AHMEDABAD (PRESENT JURI. ITO WARD 2, EXEMPTION, AHMEDABAD), VEJALPUR
ITA 1269/AHD/2026[Not Applicable]Status: Disposed16/6/2026
VEENABEN ARVINDBHAI SHAH,AHMEDABAD vs CPC,BENGALURU JURIS. AO-THE ITO, WARD-1(3)(1), PETLAD
ITA 2430/AHD/2025[2024-25]Status: Disposed16/6/2026AY 2024-25
JAGDISH VIHOL,GUJARAT vs ITO WARD 1, PATAN, GUJARAT
ITA 2426/AHD/2025[2016-17]Status: Disposed16/6/2026AY 2016-17
