← All Benches
ITAT Ahmedabad Bench
14,605 judgments
SHRI ZALAWAR SAMASTA SATWARA BOARDING SURENDRANAGAR,SURENDRANAGAR vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1387/AHD/2026[NA]Status: Disposed18/6/2026
SHRI ZALAWAR SAMASTA SATWARA BOARDING SURENDRANAGAR,SURENDRANAGAR vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1386/AHD/2026[NA]Status: Disposed18/6/2026
INDRASHIL KAKA BA & KALA BUDH PUBLIC CHARITABLE TRUST,AHMEDABAD vs THE DY.CIT, CIRCLE-1(EXEMP), AHMEDABAD
ITA 136/AHD/2026[2023-24]Status: Disposed18/6/2026AY 2023-24
KARAMSAD BANDHU SAMAJ,VADODARA vs COMMISSIONER OF INCOME TAX, CIT(EXEMPTION), AHMEDABAD
ITA 1152/AHD/2026[2025-26]Status: Disposed18/6/2026AY 2025-26
MITHABHAI JOMABHAI RABARI,BANASKANTHA vs THE ITO, WARD-1, PALANPUR
ITA 2458/AHD/2025[2016-17]Status: Disposed18/6/2026AY 2016-17
SHREENATHJI EXTRUSION,MEHSANA vs THE DY.CIT, CENTRAL CIRCLE-2(1), AHMEDABAD
ITA 2311/AHD/2025[2019-20]Status: Disposed18/6/2026AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2 1 1 AHMEDABAD, AHMEDABAD vs LA RENON HEALTHCARE PRIVATE LIMITED, AHMEDABAD
ITA 2183/AHD/2025[2020-21]Status: Disposed18/6/2026AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2 1 1 AHMEDABAD, AHMEDABAD vs LA RENON HEALTHCARE PRIVATE LIMITED, AHMEDABAD
ITA 2182/AHD/2025[2018-19]Status: Disposed18/6/2026AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2 1 1 AHMEDABAD, AHMEDABAD vs LA RENON HEALTHCARE PRIVATE LIMITED, AHMEDABAD
ITA 2181/AHD/2025[2017-18]Status: Disposed18/6/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2 1 1 AHMEDABAD, AHMEDABAD vs LA RENON HEALTHCARE PRIVATE LIMITED, AHMEDABAD
ITA 2174/AHD/2025[2023-24]Status: Disposed18/6/2026AY 2023-24
ACIT CIRCLE-1(1)(1), VADODARA vs LINDE ENGINEERING INDIA PVT LTD, VADODARA
ITA 1982/AHD/2025[2010-11]Status: Disposed18/6/2026AY 2010-11
INCOME TAX OFFICER, WARD-3(3)(2), AHMEDABAD, AHMEDABAD vs LAXMIKANT SHANTILAL GAJJAR, AHMEDABAD
ITA 1863/AHD/2025[2013]Status: Disposed18/6/2026
PARSHOTMBHAI PATEL,ARVALLI vs THE I.T.O. WARD-1, MODASA
ITA 1776/AHD/2025[2020-21]Status: Disposed18/6/2026AY 2020-21
AKSHATKUMAR GAUTAMBHAI GANDHI,AHMEDABAD vs INCOME TAX OFFICER WARD 6(1)(1), AHMEDABAD
ITA 791/AHD/2026[2017-18]Status: Disposed17/6/2026AY 2017-18
SATYAM GOKUL CORPORATION,AHMEDABAD vs DCIT, CENTRAL CIRCLE-2(2), AHMEDABAD
ITA 360/AHD/2026[2016-17]Status: Disposed17/6/2026AY 2016-17
SATYAM GOKUL CORPORATION,AHMEDABAD vs DCIT, CENTRAL CIRCLE-2(2), AHMEDABAD
ITA 359/AHD/2026[2015-16]Status: Disposed17/6/2026AY 2015-16
SATYAM GOKUL CORPORATION,AHMEDABAD vs DCIT, CENTRAL CIRCLE-2(2), AHMEDABAD
ITA 358/AHD/2026[2014-15]Status: Disposed17/6/2026AY 2014-15
CHHAYA DIVYESH PATEL,VADODARA GUJARAT vs THE DEPUTY DIRECTOR OF INCOME TAX CIRCLE INT TAX, CIRCLE INT.TXN VADODARA GUJARAT
ITA 290/AHD/2026[2020-21]Status: Disposed17/6/2026AY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX, AHMEDABAD vs AMITKUMAR KUNDANDAS OCHWANI, AHMEDABAD
ITA 1602/AHD/2026[2022-23]Status: Disposed17/6/2026AY 2022-23
ASHVINKUMAR JOITARAM PATEL,AHMEDABAD, GUJARAT vs ITO, WARD 3(3)(1), AHMEDABAD
ITA 1358/AHD/2026[2016-17]Status: Disposed17/6/2026AY 2016-17
