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ITAT Ahmedabad Bench
14,605 judgments
INCOME TAX OFFICER WARD-1 GANDHINAGAR, GANDHINAGAR vs GUJARAT FIBRE GRID NETWORK LIMITED, GANDHINAGAR
ITA 597/AHD/2026[2021-22]Status: Disposed19/6/2026AY 2021-22
INCOME TAX OFFICER WARD-1, GANDHINAGAR, GANDHINAGAR vs GUJARAT FIBRE GRID NETWORK LIMITED, GANDHINAGAR
ITA 596/AHD/2026[2020-21]Status: Disposed19/6/2026AY 2020-21
INCOME TAX OFFICER WARD-1, GANDHINAGAR, GANDHINAGAR vs GUJARAT FIBRE GRID NETWORK LIMITED, GANDHINAGAR
ITA 595/AHD/2026[2018-19]Status: Disposed19/6/2026AY 2018-19
MOTA GOPNATH MAHANJ NI JAGYA,BHAVNAGAR vs THE DY.CIT, CIRCLE-1, BHAVNAGAR
ITA 576/AHD/2026[2011-12]Status: Disposed19/6/2026AY 2011-12
NIKUNJ AJITKUMAR JANI,AHMEDABAD vs THE ITO WARD 5(3)(2), AHMEDABAD
ITA 487/AHD/2026[2019-20]Status: Disposed19/6/2026AY 2019-20
SURESHKUMAR PRAHLADBHAI PATEL,GUJARAT vs ITO WARD 5(3)(2), AHMEDABAD, GUJARAT
ITA 411/AHD/2026[2019-20]Status: Disposed19/6/2026AY 2019-20
SIDDHARTHA BRONZE PRODUCTS PVT.LTD.,BHAVNAGAR vs DCIT,CICLE-1 ,BHAVNAGAR, BHAVNAGAR AAYAKAR BHAWAN
ITA 305/AHD/2026[2017-18]Status: Disposed19/6/2026AY 2017-18
DCIT CIRCLE-4(1)(1), AHMEDABAD, VEJALPUR vs SAGARLAXMI AGRISEEDS PRIVATE LIMITED, NAVRANGPURA
ITA 1530/AHD/2026[2018-19]Status: Disposed19/6/2026AY 2018-19
VITTHAL RAKHUMAI CHERITABLE TRUST,VADODARA vs CIT(EXAMPTION)-AHMEDABAD, AHMEDABAD
ITA 1301/AHD/2026[2024-25]Status: Disposed19/6/2026AY 2024-25
ASHWINKUMAR GAURISHANKER NAYAK,AHMEDABAD vs INCOME TAX OFFICER, WARD 2(2)(1), AHMEDABAD, AHMEDABAD
ITA 2406/AHD/2025[2012-13]Status: Disposed19/6/2026AY 2012-13
BHAVIN JAYENDRAKUMAR SONI,AHMEDABAD vs THE ACIT CIRCLE 5(2)(1), AHMEDABAD
ITA 1891/AHD/2025[2017-18]Status: Disposed19/6/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), AHMEDABAD, AHMEDABAD vs SHREENATHJI EXTRUSION, KADI
ITSSA 138/AHD/2025[2019-20]Status: Disposed18/6/2026AY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), AHMEDABAD vs SHREENATHJI EXTRUSION, KADI
ITSSA 137/AHD/2025[2018-19]Status: Disposed18/6/2026AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), AHMEDABAD, AHMEDABAD vs SHREENATHJI EXTRUSION, KADI
ITSSA 136/AHD/2025[2017-18]Status: Disposed18/6/2026AY 2017-18
ACIT, CENTRAL CIRCLE-2(1), AHMEDBAD, AHMEDABAD vs SHREENATHJI EXTRUSION , MEHSANA
ITSSA 131/AHD/2025[2016-17]Status: Disposed18/6/2026AY 2016-17
ACIT, CENTRAL CIRCLE-2(1) AHMEDABAD, AHMEDABAD vs SHREENATHJI EXTRUSION, MEHSANA
ITSSA 130/AHD/2025[2015-16]Status: Disposed18/6/2026AY 2015-16
SHRI KUTCH KADVA PATIDAR SAMAJ,BHARUCH vs THE CIT(EXEMPTION), AHMEDABAD
ITA 698/AHD/2026[NA]Status: Disposed18/6/2026
SHRI KISHAN BATUKBHAI CHAUHAN,MAHUVA vs THE ITO , WARD -1(9), BHAVNAGAR
ITA 526/AHD/2026[2022-23]Status: Disposed18/6/2026AY 2022-23
DIVYESH MAHESHKUMAR PRAJAPATI,AHMEDABAD vs THE ITO, WARD-3(3)(1), AHMEDABAD
ITA 397/AHD/2026[2021-22]Status: Disposed18/6/2026AY 2021-22
DIVYESH MAHESHKUMAR PRAJAPATI,AHMEDABAD vs THE ITO, WARD-3(3)(1), AHMEDABAD
ITA 396/AHD/2026[2021-22]Status: Disposed18/6/2026AY 2021-22
