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ITAT Ahmedabad Bench

14,605 judgments

STATE BANK OF INDIA REGIONAL BUSINESS OFFICE II GAO,GANDHINAGAR vs ITO TDS WARD, GANDHINAGAR, GANDHINAGAR

ITA 1582/AHD/2026[2016-17]Status: Disposed23/6/2026AY 2016-17

VISHWAMANGALAM TRUST,SABARKANTHA vs CIT(EXEMPTION), AHMEDABAD

ITA 1423/AHD/2026[NA]Status: Disposed23/6/2026

VISHWAMANGALAM TRUST,SABARKANTHA vs CIT(EXEMPTION), AHMEDABAD

ITA 1422/AHD/2026[NA]Status: Disposed23/6/2026

INCOME TAX OFFICER, WARD 1 (1) (1), AHMEDABAD vs BHARATBHAI BHAGWANDAS SONI, AHMEDABAD

ITA 2280/AHD/2025[2015-16]Status: Disposed23/6/2026AY 2015-16

SAHYOG CONSTRUCTION,VADODARA vs THE ACIT, CIRCLE-1(1)(1) PREVIOUSLY CIRCLE-1(3), VADODARA

ITA 104/AHD/2025[2017-18]Status: Disposed23/6/2026AY 2017-18

SOCIETY FOR VILLAGE DEVELOPMENT IN PETROCHEMICALS AREA,VADODARA vs THE DY.CIT,CIRCLE-2- EXEMP, AHMEDABAD

ITA 881/AHD/2026[2023-24]Status: Disposed22/6/2026AY 2023-24

SWAMI VIVEKANAND EDUCATION & CULTURAL TRUST,VAPI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD

ITA 802/AHD/2026[2026-27]Status: Disposed22/6/2026AY 2026-27

SHREE NATHUBHAI SAVJIBHAI DESAI COLLEGE OF EDUCATION,KHERALU vs INCOME TAX OFFICER, WARD 1, PATAN, PATAN

ITA 798/AHD/2026[2019-20]Status: Disposed22/6/2026AY 2019-20

DCIT, CIRCLE 1(1)(1), AHMEDABAD, AHMEDABAD vs ADANI TOTAL GAS LIMITED, AHMEDABAD

ITA 785/AHD/2026[2020-21]Status: Disposed22/6/2026AY 2020-21

SHREE NATHUBHAI SAVJIBHAI DESAI COLLEGE OF EDUCATION,MEHSANA vs INCOME TAX OFFICER WARD 1, PATAN

ITA 523/AHD/2026[2018-19]Status: Disposed22/6/2026AY 2018-19

RAZA MUSLIM WELFARE TRUST,ANAND vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 1450/AHD/2026[2027-28]Status: Disposed22/6/2026AY 2027-28

ABDULVAHAD ABDULRAHIM MATADAR,DAHOD vs THE ITO, WARD-1, DAHOD

ITA 1443/AHD/2026[2017-18]Status: Disposed22/6/2026AY 2017-18

SHREEJI DEVELOPERS,AHMEDABAD vs DEPUTY COMMISSIONER OF I.T., CIRCLE 3(1)(1), AHMEDABAD

ITA 1439/AHD/2026[2020-21]Status: Disposed22/6/2026AY 2020-21

SHREE SATYANARAYAN MANDIR TRUST,AMBAVADI, AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, VEJALPUR, AHMEDABAD

ITA 1435/AHD/2026[2027-28]Status: Disposed22/6/2026AY 2027-28

MANJIBHAI MAGANBHAI ASODIYA,PATAN vs INCOME TAX OFFICER WARD 1, PATAN

ITA 1431/AHD/2026[2018-19]Status: Disposed22/6/2026AY 2018-19

JAMEAH AHMEDIYAH ULOOMUL QURAN,MEHSANA vs THE CIT(EXEMPTION), AHMEDABAD

ITA 2582/AHD/2025[NA]Status: Disposed22/6/2026

HARDIK KISHANBHAI NAYAK,AHMEDABAD vs THE ITO, WARD-2(2)(2), AHMEDABAD

ITA 2195/AHD/2025[2012-13]Status: Disposed22/6/2026AY 2012-13

SUNIL NAGINDAS SONI,AHMEDABAD vs THE ITO, WARD-3(3)(5), AHMEDABAD

ITA 2102/AHD/2025[2019-20]Status: Disposed22/6/2026AY 2019-20

MOHAMMED SULEMAN ABDUL HAKIM KOTHI,PANCHMAHAL vs THE DY.CIT, CENTRAL CIRCLE-2, VADODARA

ITSSA 30/AHD/2025[2015-16]Status: Disposed19/6/2026AY 2015-16

JAYSHRIBEN SHAH,PANCHMAHAL vs THE ITO, WARD-1, GODHRA

ITA 83/AHD/2026[2019-20]Status: Disposed19/6/2026AY 2019-20